Jharkhand Acts Starting With B

Jharkhand act 012 of 1887 : The BENGAL, AGRA AND ASSAM CIVIL COURTS ACT, 1887
State: Jharkhand Date: 11 Mar 1987 Department: Department of Law Department, Government of Jharkhand
Jharkhand act 005 of 1923 : The BOILERS ACT, 1923
State: Jharkhand Date: 23 Feb 1923 Department: Department of Labour Employment and Training Department, Government of Jharkhand
Jharkhand act 006 of 1935 : The Bihar Co-operative Societies Act, 1935
State: Jharkhand Date: 29 May 1935 Department: Department of Agriculture, Animal Husbandry and Co-operative Department, Government of Jharkhand
Jharkhand act 003 of 1938 : The BIHAR PROHIBITION ACT, 1938. (Bihar Act VI of 1938)
State: Jharkhand Date: 28 Sep 1938 Department: Department of Excise and Prohibition Department, Government of Jharkhand
Jharkhand act 6 of 1947 : The BIHAR MOLASSES (CONTROL) ACT, 1947
State: Jharkhand Date: 15 Mar 1947 Department: Department of Excise and Prohibition Department, Government of Jharkhand
Jharkhand act 028 of 1950 : The Bihar Goshala Act, 1950
State: Jharkhand Date: 27 Sep 1950 Department: Department of Agriculture, Animal Husbandry and Co-operative Department, Government of Jharkhand Ministry: Ministry of Law Department
Jharkhand act 030 of 1950 : The Bihar Land Reforms Act, 1950
State: Jharkhand Date: 25 Sep 1950 Department: Department of Revenue,Registration and Land Reforms Department, Government of Jharkhand
Jharkhand act 022 of 1954 : The BIHAR BHOODAN YAGNA ACT, 1954
State: Jharkhand Date: 21 Jul 1954 Department: Department of Revenue,Registration and Land Reforms Department, Government of Jharkhand
Jharkhand act 022 of 1955 : The Bihar Emergency Cultivation Irrigation Act, 1955
State: Jharkhand Date: 2 Nov 1955 Department: Department of Agriculture, Animal Husbandry and Co-operative Department, Government of Jharkhand Ministry: Ministry of Law Department
Jharkhand act 002 of 1956 : The Bihar Preservation And Improvement of Animals Act, 1955
State: Jharkhand Date: 11 Jan 1956 Department: Department of Agriculture, Animal Husbandry and Co-operative Department, Government of Jharkhand
Jharkhand act 020 of 1956 : The Bihar Government Premises (Rent Recovery and Eviction) Act, 1956
State: Jharkhand Date: 1 Oct 1956 Department: Department of Building Construction Department, Government of Jharkhand
Jharkhand act 032 of 1966 : The BEEDI AND CIGAR WORKERS (CONDITIONS OF EMPLOYMENT) ACT, 1966
State: Jharkhand Date: 30 Nov 1966 Department: Department of Labour Employment and Training Department, Government of Jharkhand
Jharkhand act 003 of 1974 : The Bihar Industrial Area Development Authority Act, - 1974
State: Jharkhand Date: 24 Jul 1974 Department: Department of Industry Department, Government of Jharkhand
Jharkhand act 01976 of 1976 : The BIHAR INDUSTRIAL ESTABLISHMENTS (NATIONAL AND FESTIVAL HOLIDAYS AND CASUAL LEAVE) Act, 1976
State: Jharkhand Date: 15 Nov 1977 Department: Department of Labour Employment and Training Department, Government of Jharkhand
Jharkhand act 003 of 1979 : The Bihar Agricultural and Rural Area Development Agency Act, 1978
State: Jharkhand Date: 30 Nov 1978 Department: Department of Agriculture, Animal Husbandry and Co-operative Department, Government of Jharkhand
Jharkhand act 040 of 1982 : The Bihar Regional Development Authority Act. 1982
State: Jharkhand Date: 25 Jan 1982 Department: Department of Urban Development and Housing Department, Government of Jharkhand
Jharkhand act 064 of 1982 : The Bihar Agricultural Produce Markets (Validation) Act, 1982
State: Jharkhand Date: 7 Aug 1982 Department: Department of Agriculture, Animal Husbandry and Co-operative Department, Government of Jharkhand
Jharkhand act 041 of 1982 : The Bihar Agricultural Service Act, 1982
State: Jharkhand Date: 16 Apr 1982 Department: Department of Agriculture, Animal Husbandry and Co-operative Department, Government of Jharkhand
Jharkhand act 018 of 1982 : The Bihar Agricultural Income Tax (Repealing) Act, 1981
State: Jharkhand Date: 21 Jan 1982 Department: Department of Agriculture, Animal Husbandry and Co-operative Department, Government of Jharkhand
Jharkhand act 007 of 1982 : The Bihar Agricultural Credit Operations and Miscellaneous Provisions (Banks) Act, 1977
State: Jharkhand Date: 30 Jan 1983 Department: Department of Agriculture, Animal Husbandry and Co-operative Department, Government of Jharkhand
Jharkhand act 027 of 1996 : The BUILDINGS AND OTHER CONSTRUCTION WORKERS (REGULATION OF EMPLOYMENT AND CONDITIONS OF SERVICE) ACT, 1996
State: Jharkhand Date: 19 Aug 1996 Department: Department of Labour Employment and Training Department, Government of Jharkhand
Jharkhand act 011 of 1998 : The Bihar Irrigation Act
State: Jharkhand Date: 15 Nov 2000 Department: Department of Water Resource Department, Government of Jharkhand
Jharkhand act 006 of 2016 : The Baba Baidyanath Dham - Basukinath Shrine Area Development Authority Act, 2015
State: Jharkhand Date: 8 Feb 2016 Department: Department of Tourism, Art and Culture, Sports and Youth Affairs Department, Government of Jharkhand
Jharkhand act 023 of 2017 : The Bihar and Orissa Public Demand Recovery(Jharkhand-Amendment) Act,2016
State: Jharkhand Date: 20 Dec 2017 Department: Department of Revenue,Registration and Land Reforms Department, Government of Jharkhand
Jharkhand act 009 of 2019 : The BENGAL, AGRA AND ASSAM CIVIL COURTS (JHARKHAND AMMENDMENT) ACT, 2018
State: Jharkhand Date: 11 Jun 2019 Department: Department of Law Department, Government of Jharkhand