Jammu and Kashmir Acts Starting With P

Jammu and Kashmir act 004 of 1944 : The PREVENTION OF CORRUPTION ORDINANCE, 2001 (1944 A. D.) (Ordinance No. IVof Samvat 2001)
State: Jammu and Kashmir Date: 1 Jan 1996 Department: Department of Home Ministry: Ministry of Parliamentary Affairs
Jammu and Kashmir act 030 of 1947 : The PUBLIC SERVANTS TRANSFER OF IMMOVABLE PROPERTY (RESTRICTION) ORDINANCE, 2004 (1947 A. D.) Ordinance No. XXX of Samvat 2004)
State: Jammu and Kashmir Date: 1 Jan 1996 Department: Department of Revenue
Jammu and Kashmir act 013 of 1949 : The PREVENTION OF CORRUPTION ACT, 2006 (1949 A. D.) (Act No. XIII of 2006.)
State: Jammu and Kashmir Date: 25 Mar 1949 Department: General Administration Department
Jammu and Kashmir act 030 of 1977 : The PARTITION ACT, 1977 (1920 A.D.) (Act No. XXX of Samvat 1977)
State: Jammu and Kashmir Date: 11 Sep 1920 Department: Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 034 of 1977 : The POISONS ACT, 1977 (1920 A.D.) (Act No. XXXIV of Samvat 1977)
State: Jammu and Kashmir Date: 11 Sep 1920 Department: Health and Medical Education Department
Jammu and Kashmir act 033 of 1977 : The PRISONERS ACT, 1977 (1920 A.D.) (Act No. XXXIII of Samvat 1977)
State: Jammu and Kashmir Date: 11 Sep 1920 Department: Department of Home
Jammu and Kashmir act 028 of 1977 : The PUBLIC SERVANTS (INQUIRIES) ACT, 1977 (1920 A.D) (Act No. XXVIII of Samvat 1977)
State: Jammu and Kashmir Date: 11 Sep 1920 Department: Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 029 of 1977 : The PROBATE AND ADMINISTRATION ACT, 1977 (1920 A.D.)
State: Jammu and Kashmir Department: Department of Social Welfare
Jammu and Kashmir act 002 of 1983 : The POLICE ACT, 1983 (1927 A.D.) (Act No. II of Samvat 1983)
State: Jammu and Kashmir Date: 29 Jan 1927 Department: Department of Home
Jammu and Kashmir act 002 of 1983 : The POLICE ACT, 1983 (1927 A.D.)
State: Jammu and Kashmir Department: Department of Home
Jammu and Kashmir act 006 of 1987 : The PLYBOARD INDUSTRIES (ACQUISITION OF SHARES AND OF THE INDUSTRIAL UNDERTAKINGS) ACT, 1987
State: Jammu and Kashmir Date: 20 Apr 1987 Department: Industries and Commerce Department
Jammu and Kashmir act 013 of 1990 : The PREVENTION OF CRUELTY TO ANIMALS ACT, 1990 (1934 A.D.) (Act No. XIII of Samvat 1990)
State: Jammu and Kashmir Date: 28 Jun 1990 Department: Department of Animal and Sheep Husbandary
Jammu and Kashmir act 001 of 1997 : The PREVENTION OF RUM RASUM ACT, 1997 (1947 A.D.) (Act No. I of Samvat 1997)
State: Jammu and Kashmir Date: 16 Jun 1996 Department: Department of Finance
Jammu and Kashmir act 001 of 1997 : The PREVENTION OF RUM RASUM ACT, 1997 (1947 A.D.)
State: Jammu and Kashmir Department: Department of Finance
Jammu and Kashmir act 004 of 2001 : The PREVENTION OF CORRUPTION ORDINANCE, 2001 (1944 A. D.) (Ordinance No. IVof Samvat 2001)
State: Jammu and Kashmir Date: 1 Jan 2001 Department: Department of Home
Jammu and Kashmir act 013 of 2006 : The PREVENTION OF CORRUPTION ACT, 2006 (1949 A. D.) (Act No. XIII of Samvat 2006)
State: Jammu and Kashmir Date: 25 Jun 2005 Department: Department of Home
Jammu and Kashmir act 026 of 2007 : The PREVENTION OF RIBBON DEVELOPMENT ACT, 2007 (1950 A. D.) (Act No. XXVI of Samvat 2007)
State: Jammu and Kashmir Date: 1 Jan 1996 Department: Department of Housing and Urban Development
Jammu and Kashmir act 026 of 2007 : The PREVENTION OF RIBBON DEVELOPMENT ACT, 2007 (1950 A . D.)
State: Jammu and Kashmir Department: Department of Housing and Urban Development