Jammu and Kashmir Acts Starting With J

Jammu and Kashmir act 009 of 1901 : The JAMMU AND KASHMIR EXCISE ACT, SAMVAT 1958 (1901 A.D.)
State: Jammu and Kashmir Department: Department of Finance Ministry: Ministry of Andaman and Nicobar Administration
Jammu and Kashmir act 001 of 1914 : The JUDICIAL OFFICERS PROTECTION ACT, 1971 (1914 A. D.)
State: Jammu and Kashmir Date: 24 Dec 1914 Department: Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 001 of 1914 : The JAMMU AND KASHMIR STATE NEWSPAPERS (INCITEMENTS TO OFFENCES) ACT, 1971 (1914 A. D.)
State: Jammu and Kashmir Date: 3 Dec 1914 Department: Department of Information and Technology
Jammu and kashmir act 012 of 1989 : Jammu and Kashmir State Ranbir Penal Code, 1989 (1932 A.D.)
State: Jammu and Kashmir Department: Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 007 of 1945 : The JAMMU AND KASHMIR GOVERNMENT GAZETTE, ACT 1945 (1888 A. D.) ( Act No. XII of Samvat 1945)
State: Jammu and Kashmir Date: 14 Feb 1945 Department: ARI and Training Department
Jammu and Kashmir act 012 of 1945 : The JAMMU AND KASHMIR GOVERNMENT GAZETTE, ACT 1945 (1888 A. D.)
State: Jammu and Kashmir Department: Department of Home
Jammu and Kashmir act 018 of 1952 : The JAMMU AND KASHMIR STSTE PROHIBITION OF SMOKING (CINEMA AND THEATRE HALLS) ACT, 2009 (1952A.D.) (Act No. XVIII of Svt. 2009)
State: Jammu and Kashmir Date: 25 Dec 1952 Department: Department of Information and Technology
Jammu and Kashmir act 22 of 1956 : The JAMMU AND KASHMIR DEPUTY SPEAKERS AND DEPUTY CHAIRMANS (EMOLUMENTS) ACT, 1956 (Act No. XXII of 1956)
State: Jammu and Kashmir Date: 22 Oct 1956 Department: Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 21 of 1956 : The JAMMU AND KASHMIR REGISTRATION OF DEEDS (VALIDATION) ACT, 1956. (Act No. XXI of 1956)
State: Jammu and Kashmir Date: 2 Oct 1956 Department: Department of Revenue Ministry: Ministry of Law
Jammu and Kashmir act 022 of 1956 : The JAMMU AND KASHMIR DEPUTY SPEAKER S (EMOLUMENTS) ACT, 1956
State: Jammu and Kashmir Department: Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 015 of 1956 : The JAMMU AND KASHMIR GOVERNMENT SERVANTS (HELD IN DETENTION) ACT, 1956 (Act No. XV of 1956)
State: Jammu and Kashmir Date: 8 Oct 1956 Department: Department of Home Ministry: Ministry of Law Department
Jammu and Kashmir act 012 of 1956 : The JAMMU AND KASHMIR PRIZE COMPETITIONS ACT, 1956 (Act No. XII of 1956)
State: Jammu and Kashmir Date: 17 May 1956 Department: Department of Social Welfare
Jammu and Kashmir act 011 of 1956 : The JAMMU AND KASHMIR HABITUAL OFFENDERS (CONTROL AND REFORM) ACT, 1956 (Act No. XI of 1956)
State: Jammu and Kashmir Date: 17 May 1956 Department: Department of Home
Jammu and Kashmir act 006 of 1956 : The JAMMU AND KASHMIR MINISTERS AND MINISTERS OF STATE SALARIES ACT, 1956 (Act No. VI of 1956)
State: Jammu and Kashmir Date: 17 May 1956 Department: Department of Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 004 of 1956 : The JAMMU AND KASHMIR LEGISLATIVE ASSEMBLY (SPEAKER S EMOLUMENTS) ACT, 1956
State: Jammu and Kashmir Department: Department of Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 037 of 1956 : The JAMMU AND KASHMIR CHOWKIDARI ACT, 1956
State: Jammu and Kashmir Department: Department of Home
Jammu and Kashmir act 016 of 1956 : The JAMMU AND KASHMIR REGISTRATION OF CONTRACTORS ACT, 1956.
State: Jammu and Kashmir Department: Department of Revenue
Jammu and Kashmir act 024 of 1957 : The JAMMU AND KASHMIR CONTINGENCY FUND ACT, 1957 Act No. XXIV of 1957.
State: Jammu and Kashmir Date: 24 Sep 1957 Department: Department of Finance Ministry: Ministry of Education
Jammu and Kashmir act 007 of 1957 : The JAMMU AND KASHMIR HINDU MINORITY AND GUARDIANSHIP ACT, 1957 (Act No. VII of 1957)
State: Jammu and Kashmir Date: 1 Feb 1957 Department: Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 004 of 1957 : The JAMMU AND KASHMIR REPRESENTATION OF THE PEOPLE ACT, 1957 (Act No. IV of 1957)
State: Jammu and Kashmir Date: 1 Feb 1957 Department: Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 006 of 1957 : The JAMMU AND KASHMIR DEPUTY MINISTERS SALARIES AND ALLOWANCES ACT, 1957. (Act No. VI of 1957)
State: Jammu and Kashmir Date: 1 Feb 1957 Department: Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 026 of 1957 : The JAMMU AND KASHMIR MOTOR VEHICLES TAXATION ACT, 1957
State: Jammu and Kashmir Department: Department of Trasnport
Jammu and Kashmir act 026 of 1959 : The JAMMU AND KASHMIR AYURVEDIC, UNANI, SOWA RIGPA (AMCHI), YOGA AND NATUROPATHY PRACTITIONERS ACT, 1959
State: Jammu and Kashmir Date: 26 Nov 1959 Department: Health and Medical Education Department
Jammu and Kashmir act 024 of 1959 : The JAMMU AND KASHMIR STATE VILLAGE AND TOWN PATROL ACT, 1959 (Act No. XXIV of 1959)
State: Jammu and Kashmir Date: 21 Nov 1959 Department: Department of Home
Jammu and Kashmir act 007 of 1959 : The JAMMU AND KASHMIR INSTRUMENTS (CONTROL OF NOISES) ACT, 1959 (Act No. VII of 1959)
State: Jammu and Kashmir Date: 14 Apr 1959 Department: Department of Law,Justice and Parliamentary Affairs Ministry: Ministry of Home
Jammu and Kashmir act 022 of 1959 : The JAMMU AND KASHMIR ANATOMY ACT, 1959
State: Jammu and Kashmir Department: Health and Medical Education Department Ministry: Ministry of Andaman and Nicobar Administration
Jammu and Kashmir act 038 of 1960 : The JAMMU AND KASHMIR LAND GRANTS ACT, 1960 (Act No. XXXVIII of 1960)
State: Jammu and Kashmir Date: 4 Sep 1960 Department: Department of Revenue
Jammu and Kashmir act 025 of 1960 : The JAMMU AND KASHMIR PREVENTION OF FRAGMENTATION OF AGRICULTURAL HOLDINGS ACT, 1960 (Act No. XXV of 1960)
State: Jammu and Kashmir Date: 14 May 1960 Department: Agriculture Production Department
Jammu and Kashmir act 002 of 1960 : The JAMMU AND KASHMIR HINDU ADOPTIONS AND MAINTENANCE ACT, 1960 (Act No. II of 1960)
State: Jammu and Kashmir Date: 3 Mar 1960 Department: Department of Law,Justice and Parliamentary Affairs Ministry: Ministry of Education
Jammu and Kashmir act 038 of 1960 : The JAMMU AND KASHMIR LAND GRANTS ACT, 1960 (ACT NO. XXXVIII OF 1960)
State: Jammu and Kashmir Date: 14 Oct 1960 Department: Department of Revenue Ministry: Ministry of Law Department
Jammu and Kashmir act 040 of 1960 : The JAMMU AND KASHMIR PREVENTION OF BEGGARY ACT, 1960 (Act No. XL of 1960)
State: Jammu and Kashmir Date: 16 Oct 1960 Department: Department of Social Welfare
Jammu and Kashmir act 037 of 1960 : The JAMMU AND KASHMIR STATE LEGISLATURE PROCEEDINGS (PROTECTION OF PUBLICATION) ACT, 1960 (Act No. XXXVII of 1960)
State: Jammu and Kashmir Date: 10 Oct 1960 Department: Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 013 of 1961 : The JAMMU AND KASHMIR DELIVERY OF BOOKS AND NEWSPAPERS (PUBLIC LIBRARIES) ACT, 1961. (ACT NO. XIII OF 1961)
State: Jammu and Kashmir Date: 25 Mar 1961 Department: Department of Culture
Jammu and Kashmir act 005 of 1962 : The JAMMU AND KASHMIR CONSOLIDATION OF HOLDINGS ACT, 1962 Act No. V of 1962.
State: Jammu and Kashmir Date: 7 Mar 1962 Department: Department of Revenue
Jammu and Kashmir act 028 of 1962 : The JAMMU AND KASHMIR LEGISLATIVE COUNCIL CHAIRMAN S (EMOLUMENTS) ACT, 1962 (Act No. XXVIII of 1962)
State: Jammu and Kashmir Date: 17 Nov 1962 Department: Department of Law,Justice and Parliamentary Affairs Ministry: Ministry of Vidhai
Jammu and Kashmir act 021 of 1962 : The JAMMU AND KASHMIR AGRICULTURAL INCOME TAX ACT, 1962
State: Jammu and Kashmir Date: 18 Jul 1962 Department: Agriculture Production Department Ministry: Ministry of Excise and Taxation
Jammu and Kashmir act 016 of 1962 : The JAMMU AND KASHMIR 1LEGISLATIVE ASSEMBLY OF THE UNION TERRITORY (PREVENTION OF DISQUALIFICATION) ACT, 1962
State: Jammu and Kashmir Department: Department of Law,Justice and Parliamentary Affairs Ministry: Ministry of Andaman and Nicobar Administration
Jammu and Kashmir act 039 of 1963 : The JAMMU AND KASHMIR NURSING HOMES AND CLINICAL ESTABLISHMENTS (REGISTRATION AND LICENSING) ACT, 1963. (Act No. XXXIXX of 1963)
State: Jammu and Kashmir Date: 16 Oct 1963 Department: Health and Medical Education Department
Jammu and Kashmir act 013 of 1963 : The JAMMU AND KASHMIR GRANT OF PERMANENT RESIDENT CERTIFICATE (PROCEDURE) ACT, 1963 (Act No. XIII of 1963)
State: Jammu and Kashmir Date: 27 Mar 1963 Department: Department of Revenue
Jammu and Kashmir act 016 of 1963 : The JAMMU AND KASHMIR HINDU MARRIAGE (VALIDATION OF PROCEEDINGS) ACT, 1963 (Act No. XVI of 1963)
State: Jammu and Kashmir Date: 27 Mar 1963 Department: Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 020 of 1963 : The JAMMU AND KASHMIR STATE TOWN PLANNING ACT, 1963
State: Jammu and Kashmir Department: Department of Housing and Urban Development
Jammu and Kashmir act 040 of 1963 : The JAMMU AND KASHMIR GIFT GOODS (UNLAWFUL POSSESSION) ACT, 1963
State: Jammu and Kashmir Department: Department of Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 012 of 1963 : The JAMMU AND KASHMIR PASSENGERS TAXATION ACT, 1963
State: Jammu and Kashmir Department: Department of Trasnport
Jammu and Kashmir act 016 of 1965 : The JAMMU AND KASHMIR KHADI AND VILLAGE INDUSTRIES BOARD ACT, 1965 ACT No. XVI OF 1965
State: Jammu and Kashmir Date: 18 Apr 1965 Department: Industries and Commerce Department
Jammu and Kashmir act 022 of 1965 : The JAMMU AND KASHMIR PREVENTION AND SUPPRESSION OF SABOTAGES ACT, 1965. (Act No. XXII of 1965)
State: Jammu and Kashmir Date: 27 Sep 1965 Department: Department of Science and Technology
Jammu and Kashmir act 033 of 1966 : The JAMMU AND KASHMIR TENANCY (STAY OF EJECTMENT PROCEEDINGS) ACT, 1966. (Act No. XXXIII of 1966)
State: Jammu and Kashmir Date: 28 Oct 1966 Department: Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 040 of 1966 : The JAMMU AND KASHMIR SEPARATION OF JUDICIAL AND EXECUTIVE FUNCTIONS ACT, 1966. (Act No. XL of 1966)
State: Jammu and Kashmir Date: 28 Oct 1966 Department: Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 037 of 1966 : The JAMMU AND KASHMIR PROBATION OF OFFENDERS ACT, 1966 (Act No. XXXVII of 1966)
State: Jammu and Kashmir Date: 28 Oct 1966 Department: Department of Home
Jammu and Kashmir act 012 of 1966 : The JAMMU AND KASHMIR LAND REVENUE ACT, 1996 (1939 A.D.)
State: Jammu and Kashmir Date: 1 Jul 1996 Department: Department of Revenue
Jammu and Kashmir act 021 of 1967 : The JAMMU AND KASHMIR VACCINATION ACT, 1967 (ACT NO. XXI of 1967)
State: Jammu and Kashmir Date: 15 Oct 1967 Department: Health and Medical Education Department
Jammu and Kashmir act 022 of 1967 : The JAMMU AND KASHMIR FIRE FORCE ACT, 1967
State: Jammu and Kashmir Department: Department of Home
Jammu and Kashmir act 22 of 1967 : The JAMMU AND KASHMIR FIRE FORCE ACT, 1967
State: Jammu and Kashmir Department: Department of Home
Jammu and Kashmir act 033 of 1968 : The JAMMU AND KASHMIR REGISTRATION OF DEEDS (VALIDATING) ACT, 1968 (Act No. XXXIII of 1968)
State: Jammu and Kashmir Date: 10 Oct 1968 Department: Department of Revenue
Jammu and Kashmir act 005 of 1969 : The JAMMU AND KASHMIR PRESERVATION OF SPECIFIED TREES ACT, 1969 (Act No. V of 1969)
State: Jammu and Kashmir Date: 9 Apr 1969 Department: Department of Forest, Ecology and Environment.
Jammu and Kashmir act 021 of 1970 : The JAMMU AND KASHMIR DEVELOPMENT ACT, 1970
State: Jammu and Kashmir Department: Department of Housing and Urban Development
Jammu and Kashmir act 012 of 1971 : The JAMMU AND KASHMIR URBAN PROPERTY (CEILING) ACT, 1971 (Act No. XII of 1971)
State: Jammu and Kashmir Date: 11 Oct 1971 Department: Department of Housing and Urban Development
Jammu and Kashmir act 020 of 1971 : The JAMMU AND KASHMIR SUPERSESSION OF TOWN AREA COMMITTEES (VALIDATION) ACT, 1971 (Act No. XX of 1971)
State: Jammu and Kashmir Date: 13 Oct 1971 Department: Department of Housing and Urban Development
Jammu and Kashmir act 018 of 1971 : The JAMMU AND KASHMIR FERRY BOATS CONTROL ACT, 1971
State: Jammu and Kashmir Department: Department of Tourism
Jammu and Kashmir act 024 of 1972 : The JAMMU AND KASHMIR LAND IMPROVEMENT SCHEMES ACT, 1972 (Act No. X XIV of 1972)
State: Jammu and Kashmir Date: 21 Nov 1972 Department: Department of Revenue
Jammu and Kashmir act 010 of 1972 : The JAMMU AND KASHMIR LAMBARDARI ACT, 1972 (Act No. X of 1972)
State: Jammu and Kashmir Date: 8 Aug 1972 Department: Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 010 of 1972 : The JAMMU AND KASHMIR LAMBARDARI ACT, 1972
State: Jammu and Kashmir Department: Department of Revenue
Jammu and Kashmir act 015 of 1973 : The JAMMU AND KASHMIR SIKH GURDWARAS AND RELIGIOUS ENDOWMENT ACT, 1973
State: Jammu and Kashmir Department: Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 014 of 1973 : The JAMMU AND KASHMIR PLANT DISEASES AND PESTS ACT, 1973
State: Jammu and Kashmir Date: 27 Apr 1973 Department: Department of Horticulture
Jammu and Kashmir act 023 of 1974 : The JAMMU AND KASHMIR MEDICAL TERMINATION OF PREGNANCY ACT, 1974 (Act No. XXIII of 1974)
State: Jammu and Kashmir Date: 29 Oct 1974 Department: Health and Medical Education Department
Jammu and Kashmir act 013 of 1974 : The JAMMU AND KASHMIR INDUSTRIAL ESTABLISHMENTS (NATIONAL AND FESTIVAL) HOLIDAYS ACT, 1974 (Act No. XIII of 1974)
State: Jammu and Kashmir Date: 25 Apr 1974 Department: Industries and Commerce Department
Jammu and Kashmir act 008 of 1975 : The JAMMU AND KASHMIR PROHIBITION ON CONVERSION OF LAND AND ALIENATION OF ORCHARDS ACT, 1975. (Act No. VIII of 1975)
State: Jammu and Kashmir Date: 16 Aug 1975 Department: Department of Revenue
Jammu and Kashmir act 028 of 1975 : The JAMMU AND KASHMIR BOARD OF SCHOOL EDUCATION ACT, 1975
State: Jammu and Kashmir Department: School Education Department
Jammu and Kashmir act 7 of 1976 : The JAMMU AND KASHMIR HOUSING BOARD ACT, 1976 (Act No. VII of 1976)
State: Jammu and Kashmir Date: 30 Mar 1976 Department: Department of Housing and Urban Development
Jammu and Kashmir act 001 of 1976 : The JAMMU AND KASHMIR REGISTRATION OF DEED (VALIDATION) ACT, 1976 (Act No. I of 1976)
State: Jammu and Kashmir Date: 12 Mar 1976 Department: Department of Revenue
Jammu and Kashmir act 014 of 1976 : The JAMMU AND KASHMIR RESTITUTION OF MORTGAGED PROPERTIES ACT, 1976
State: Jammu and Kashmir Department: Department of Revenue
Jammu and Kashmir act 017 of 1976 : The JAMMU AND KASHMIR AGRARIAN REFORMS ACT, 1976
State: Jammu and Kashmir Date: 21 Aug 1976 Department: Department of Revenue
Jammu and Kashmir act 015 of 1976 : The JAMMU AND KASHMIR DEBTORS RELIEF ACT, 1976
State: Jammu and Kashmir Department: Department of Revenue
Jammu and Kashmir act 009 of 1977 : The JAMMU AND KASHMIR CONTRACT ACT, 1977 (1920 A. D.) Act No. IX or 1977.
State: Jammu and Kashmir Date: 19 Sep 1920 Department: Industries and Commerce Department Ministry: Ministry of Home
Jammu and Kashmir act 064 of 1977 : The JAMMU AND KASHMIR MUSLIM DOWER ACT, 1977 (1920 A.D.) (Act No. XLIV of Samvat 1977)
State: Jammu and Kashmir Date: 11 Sep 1920 Department: Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 008 of 1978 : The JAMMU AND KASHMIR WILDLIFE (PROTECTION) ACT, 1978 (Act No. VIII of 1978, 9th May, 1978)
State: Jammu and Kashmir Date: 9 May 1978 Department: Department of Home
Jammu and Kashmir act 007 of 1978 : The JAMMU AND KASHMIR GOOD CONDUCT PRISONERS (TEMPORARY RELEASE) ACT, 1978 (Act No. VII of 1978)
State: Jammu and Kashmir Date: 9 May 1978 Department: Department of Home
Jammu and Kashmir act 006 of 1978 : The JAMMU AND KASHMIR PUBLIC SAFETY ACT, 1978 (Act No. VI of 1978)
State: Jammu and Kashmir Date: 18 Apr 1978 Department: Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 004 of 1978 : The JAMMU AND KASHMIR HANDICRAFTS (QUALITY CONTROL) ACT, 1978
State: Jammu and Kashmir Department: Industries and Commerce Department
Jammu and Kashmir act 009 of 1978 : The JAMMU AND KASHMIR REGISTRATION OF TOURIST TRADE ACT, 1978
State: Jammu and Kashmir Department: Department of Tourism
Jammu and Kashmir act 006 of 1978 : The JAMMU AND KASHMIR PUBLIC SAFETY ACT, 1978
State: Jammu and Kashmir Department: Department of Home
Jammu and Kashmir act 010 of 1979 : The JAMMU AND KASHMIR PREVENTION OF INSULT TO STATE HONOUR ACT, 1979 (Act No. X of 1979)
State: Jammu and Kashmir Date: 29 Sep 1979 Department: General Administration Department
Jammu and Kashmir act 009 of 1979 : The JAMMU AND KASHMIR STATE SHEEP AND SHEEP PRODUCTS DEVELOPMENT BOARD ACT, 1979 (Act No. IX of 1979)
State: Jammu and Kashmir Date: 29 Sep 1979 Department: Department of Animal and Sheep Husbandary
Jammu and Kashmir act 002 of 1980 : The JAMMU AND KASHMIR TENANCY ACT, SVT. 1980 (1923 A. D.) (Act No. II of 1980)
State: Jammu and Kashmir Date: 13 Sep 1923 Department: Department of Revenue
Jammu and Kashmir act 004 of 1980 : The JAMMU AND KASHMIR HINDU MARRIAGE ACT, 1980 (Act No. IV of 1980)
State: Jammu and Kashmir Date: 14 Apr 1980 Department: Department of Law,Justice and Parliamentary Affairs Ministry: Ministry of Education
Jammu and Kashmir act 022 of 1981 : The JAMMU AND KASHMIR MUSLIM MARRIAGES REGISTRATION ACT, 1981 (Act No. XXII of 1981)
State: Jammu and Kashmir Date: 1 Jan 1981 Department: Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 005 of 1983 : The JAMMU AND KASHMIR PUBLIC MEN AND PUBLIC SERVANTS DECLARATION OF ASSETS AND OTHER PROVISIONS ACT, 1983 (Act No. V of 1983)
State: Jammu and Kashmir Date: 13 Aug 1983 Department: General Administration Department Ministry: Ministry of Vidhai
Jammu and Kashmir act 010 of 1983 : The JAMMU AND KASHMIR CRIMINAL LAW (AMENDMENT) ACT, 1983. (Act No. X of 1983)
State: Jammu and Kashmir Date: 23 Mar 1983 Department: Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 002 of 1984 : The JAMMU AND KASHMIR STATE LEGISLATURE MEMBERS PENSION ACT, 1984.
State: Jammu and Kashmir Department: Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 019 of 1985 : The JAMMU AND KASHMIR PREVENTION OF DEFACEMENT OF PROPERTY ACT, 1985 (Act No. XIX of 1985)
State: Jammu and Kashmir Date: 9 Oct 1985 Department: Department of Revenue
Jammu and Kashmir act 020 of 1985 : The JAMMU AND KASHMIR PUBLIC PROPERTY (PREVENTION OF DAMAGE), ACT 1985 (Act No. XX of 1985)
State: Jammu and Kashmir Date: 9 Oct 1985 Department: Department of Revenue
Jammu and Kashmir act 009 of 1985 : The JAMMU AND KASHMIR REGISTRATION OF DEEDS (VALIDATION) ACT, 1985. (Act No. IX of 1985)
State: Jammu and Kashmir Date: 25 Mar 1985 Department: Department of Revenue Ministry: Ministry of Parliamentary Affairs
Jammu and Kashmir act 002 of 1986 : The JUVENILE SMOKING ACT, 1986 (1929 A. D.) (Act No. II of Samvat 1986)
State: Jammu and Kashmir Date: 4 Jun 1929 Department: Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 016 of 1987 : The Jammu and Kashmir Consumer Protection Act, 1987 (Act No. XVI of 1987)
State: Jammu and Kashmir Date: 19 Aug 1987 Department: Department of Food, Civil Supplies and Consumer Affairs Ministry: Ministry of Home
Jammu and Kashmir act 007 of 1987 : The JAMMU AND KASHMIR NATIONALISATION OF FOREST WORKING ACT, 1987
State: Jammu and Kashmir Date: 20 Apr 1987 Department: Department of Forest, Ecology and Environment.
Jammu and Kashmir act 002 of 1987 : The JAMMU AND KASHMIR FRUIT NURSERIES (LICENSING) ACT, 1987
State: Jammu and Kashmir Date: 29 Dec 1987 Department: Department of Horticulture
Jammu and Kashmir act 003 of 1987 : The JAMMU AND KASHMIR FOREST (SALE OF TIMBER) ACT, 1987 (1931 A.D.) (Act No. III of Samvat 1987)
State: Jammu and Kashmir Date: 25 Feb 1931 Department: Department of Forest, Ecology and Environment. Ministry: Ministry of Law Department
Jammu and Kashmir act 020 of 1987 : The JAMMU AND KASHMIR (PREVENTION OF UNFAIRMEANS) EXAMINATIONS ACT, 1987
State: Jammu and Kashmir Department: Department of Higher Education
Jammu and Kashmir act 022 of 1987 : The JAMMU AND KASHMIR FRUIT NURSERIES (LICENSING) ACT, 1987
State: Jammu and Kashmir Department: Agriculture Production Department
Jammu and Kashmir act 14 of 1988 : The JAMMU AND KASHMIR LAND REVENUE (VALIDATION OF ORDERS, PROCEEDINGS AND ACTS) ACT, 1988 (Act No. XIV of 1988)
State: Jammu and Kashmir Date: 30 Aug 1988 Department: Department of Revenue
Jammu and Kashmir act 009 of 1988 : The JAMMU AND KASHMIR EXTRACTION OF RESIN ACT, 1988
State: Jammu and Kashmir Department: Department of Forest, Ecology and Environment. Ministry: Ministry of Andaman and Nicobar Administration
Jammu and Kashmir act 025 of 1988 : The JAMMU AND KASHMIR PREVENTION OF BLACKMARKETING AND MAINTENANCE OF SUPPLIES OF ESSENTIAL COMMODITIES ACT, 1988 (Act No. XXV of 1988)
State: Jammu and Kashmir Date: 31 Aug 1988 Department: Department of Home
Jammu and Kashmir act 023 of 1988 : The JAMMU AND KASHMIR PREVENTION OF ILLICIT TRAFFIC IN NARCOTIC DRUGS AND PSYCHOTROPIC SUBSTANCES ACT, 1988 (Act No. XXIII of 1988)
State: Jammu and Kashmir Date: 31 Aug 1988 Department: Department of Home
Jammu and Kashmir act 017 of 1988 : The JAMMU AND KASHMIR PUBLIC PREMISES (EVICTION OF UNAUTHORISED OCCUPANTS) ACT, 1988
State: Jammu and Kashmir Department: Department of Housing and Urban Development
Jammu and Kashmir act 016 of 1988 : The JAMMU AND KASHMIR SHRI MATA VAISHNO DEVI SHRINE ACT, 1988
State: Jammu and Kashmir Department: Department of Tourism
Jammu and Kashmir act 028 of 1988 : The JAMMU AND KASHMIR SILK (DEVELOPMENT AND PROTECTION) ACT, 1988. (Act No. XXVIII of 1988).
State: Jammu and Kashmir Date: 22 Dec 1988 Department: Industries and Commerce Department
Jammu and Kashmir act 019 of 1988 : The JAMMU AND KASHMIR SPECIAL TRIBUNAL ACT, 1988 (Act No. XIX of 1988)
State: Jammu and Kashmir Date: 31 Aug 1988 Department: Department of Home
Jammu and Kashmir act 015 of 1988 : The JAMMU AND KASHMIR CONTROL OF BUILDING OPERATIONS ACT, 1988
State: Jammu and Kashmir Department: Department of Housing and Urban Development
Jammu and Kashmir act 012 of 1989 : The JAMMU AND KASHMIR STATE RANBIR PENAL CODE, 1989 (1932 A.D.) (Act No. XII of 1989)
State: Jammu and Kashmir Date: 23 Mar 1988 Department: Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 009 of 1989 : The JAMMU AND KASHMIR PANCHAYATI RAJ ACT, 1989
State: Jammu and Kashmir Date: 11 Jul 1989 Department: Department of Rural Development and Panchayati Raj
Jammu and Kashmir act 010 of 1989 : The JAMMU AND KASHMIR CO-OPERATIVE SOCIETIES ACT, 1989 Act No. X of 1989.
State: Jammu and Kashmir Date: 8 Jul 1989 Department: Cooperatives Department Ministry: Ministry of Industries
Jammu and Kashmir act 12 of 1996 : The JAMMU AND KASHMIR LAND REVENUE ACT, 1996 (1939 A.D.) (Act No. XII of Samvat 1996)
State: Jammu and Kashmir Date: 31 May 1996 Department: Department of Revenue
Jammu and Kashmir act 002 of 1996 : The JAMMU AND KASHMIR SALE OF GOODS ACT, 1996 (1939 A. D.)
State: Jammu and Kashmir Date: 2 Jun 1939 Department: Department of Finance
Jammu and Kashmir act 005 of 1996 : The JAMMU AND KASHMIR STATE PARTNERSHIP ACT, 1996 (1939 A.D.) (Act No. V of Samvat 1996)
State: Jammu and Kashmir Date: 12 Jun 1996 Department: Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 023 of 1996 : The JAMMU AND KASHMIR LIVE STOCK IMPROVEMENT ACT, 1996 (1940 A. D.) (Act No. XXIII of Svt. 1996)
State: Jammu and Kashmir Date: 22 Feb 1996 Department: Department of Animal and Sheep Husbandary
Jammu and Kashmir act 012 of 1996 : The JAMMU AND KASHMIR LAND REVENUE ACT, 1996 (1939 A.D.) (Act No. XII of Samvat 1996)
State: Jammu and Kashmir Date: 15 Jul 1939 Department: Department of Revenue
Jammu and Kashmir act 17 of 1997 : The JAMMU AND KASHMIR MIGRANTS (STAY OF PROCEEDINGS) ACT, 1997 (Act No. XVII of 1997)
State: Jammu and Kashmir Date: 29 May 1997 Department: Department of Law,Justice and Parliamentary Affairs Ministry: Ministry of Vidhai
Jammu and Kashmir act 30 of 1997 : The JAMMU AND KASHMIR FOREST (CONSERVATION) ACT, 1997 (Act No. XXX of 1997)
State: Jammu and Kashmir Date: 28 Sep 1997 Department: Department of Forest, Ecology and Environment. Ministry: Ministry of Law Department
Jammu and Kashmir act 037 of 1997 : The JAMMU AND KASHMIR STANDARDS OF WEIGHTS AND MEASURES (ENFORCEMENT) ACT, 1997. (Act No. XXXVII of 1997)
State: Jammu and Kashmir Date: 1 Jan 1997 Department: Department of Finance
Jammu and Kashmir act 035 of 1997 : The JAMMU AND KASHMIR ARBITRATION AND CONCILIATION ACT, 1997 (Act No. XXXV of 1997)
State: Jammu and Kashmir Date: 14 Nov 1997 Department: Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 033 of 1997 : The JAMMU AND KASHMIR LEGAL SERVICES AUTHORITIES ACT, 1997 (Act No. XXXIII of 1997)
State: Jammu and Kashmir Date: 8 Oct 1997 Department: Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 026 of 1997 : The Jammu and Kashmir Advocates Welfare Fund Act,1997
State: Jammu and Kashmir Date: 1 Oct 1997 Department: Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 020 of 1997 : The JAMMU AND KASHMIR PROHIBITION OF SMOKING AND NON-SMOKERS HEALTH PROTECTION IN PUBLIC SERVICE VEHICLES ACT, 1997 (Act No. XX of 1997)
State: Jammu and Kashmir Date: 30 May 1997 Department: Department of Trasnport
Jammu and Kashmir act 003 of 1997 : The JAMMU AND KASHMIR TRANSPLANTATION OF HUMAN ORGANS ACT, 1997 (ACT NO. III OF 1997)
State: Jammu and Kashmir Date: 9 Apr 1997 Department: Health and Medical Education Department
Jammu and Kashmir act 015 of 1997 : The JAMMU AND KASHMIR PROTECTION OF HUMAN RIGHTS ACT, 1997 (Act No. XV of 1997)
State: Jammu and Kashmir Date: 30 May 1997 Department: Department of Law,Justice and Parliamentary Affairs Ministry: Ministry of Parliamentary Affairs
Jammu and Kashmir act 016 of 1997 : The JAMMU AND KASHMIR MIGRANT IMMOVABLE PROPERTY (PRESERVATION, PROTECTION AND RESTRAINT ON DISTRESS SALES) ACT, 1997
State: Jammu and Kashmir Department: Department of Revenue
Jammu and Kashmir act 006 of 1998 : The JAMMU AND KASHMIR PERSONS WITH DISABILITIES (EQUAL OPPORTUNITIES, PROTECTION OF RIGHTS AND FULL PARTICIPATION) ACT, 1998 (Act No. VI of 1998)
State: Jammu and Kashmir Date: 19 May 1998 Department: Department of Social Welfare
Jammu and Kashmir act 004 of 1998 : The JAMMU AND KASHMIR SOCIETIES REGISTRATION ACT, 1998 (1941 A. D.) (Act No. VI of Svt. 1998)
State: Jammu and Kashmir Date: 28 Apr 1998 Department: Department of Social Welfare
Jammu and Kashmir act 005 of 1998 : The JAMMU AND KASHMIR LAND REVENUE (VALIDATION) ACT, 1998 (Act No. V of 1998)
State: Jammu and Kashmir Date: 19 May 1998 Department: Department of Revenue Ministry: Ministry of Vidhai
Jammu and Kashmir act 022 of 1998 : The JAMMU AND KSAHMIR PROVIDENT FUNDS ACT SAMVAT, 1998 (1941 A.D.) (Act No. XXII of Samvat 1998)
State: Jammu and Kashmir Date: 17 May 1998 Department: Department of Finance
Jammu and Kashmir act 004 of 1998 : The JAMMU AND KASHMIR MEDICAL REGISTRATION ACT, 1998 (1941 A.D.) (Act No. IV of Samvat 1998)
State: Jammu and Kashmir Date: 19 Apr 1998 Department: Health and Medical Education Department Ministry: Ministry of Vidhai
Jammu and Kashmir act 005 of 1998 : The JAMMU AND KASHMIR LAND REVENUE (VALIDATION) ACT, 1998 (Act No. V of 1998)
State: Jammu and Kashmir Date: 9 May 1998 Department: Department of Revenue
Jammu and Kashmir act 010 of 1999 : The JAMMU AND KASHMIR DISSOLUTION OF MUSLIM MARRIAGES ACT, 1999 (1942 A. D.). (Act No. X of Samvat 1999)
State: Jammu and Kashmir Date: 21 Oct 1942 Department: Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 010 of 1999 : The JAMMU AND KASHMIR SELF-RELIANT COOPERATIVES ACT, 1999
State: Jammu and Kashmir Department: Cooperatives Department
Jammu and Kashmir act 012 of 1999 : The JAMMU AND KASHMIR SHRI MA TA VAISHNO DEVI UNIVERSITY ACT, 1999. (Act No. XII of 1999)
State: Jammu and Kashmir Date: 12 May 1999 Department: Department of Higher Education
Jammu and Kashmir act 006 of 2000 : The JAMMU AND KASHMIR WILLOW (PROHIBITION ON EXPORT AND MOVEMENT) ACT, 2000 (Act No. XVI of 2000)
State: Jammu and Kashmir Date: 14 Oct 2000 Department: Department of Forest, Ecology and Environment.
Jammu and Kashmir act 021 of 2000 : The JAMMU AND KASHMIR VENEREAL DISEASES ACT, SVT. 2000 (1943 A. D.) (Act No. XXI of Svt. 2000)
State: Jammu and Kashmir Date: 11 Jul 2000 Department: Health and Medical Education Department Ministry: Ministry of Law Department
Jammu and Kashmir act 021 of 2000 : The JAMMU AND KASHMIR MUNICIPAL CORPORATION ACT, 2000 (Act No. XXI of 2000)
State: Jammu and Kashmir Date: 14 Nov 2000 Department: Department of Housing and Urban Development
Jammu and Kashmir act 006 of 2000 : The JAMMU AND KASHMIR SPECIAL SECURITY GROUP ACT, 2000
State: Jammu and Kashmir Department: Department of Home
Jammu and Kashmir act 016 of 2000 : The JAMMU AND KASHMIR WILLOW (PROHIBITION ON EXPORT AND MOVEMENT) ACT, 2000
State: Jammu and Kashmir Date: 14 Nov 2000 Department: Department of Forest, Ecology and Environment.
Jammu and Kashmir act 020 of 2000 : The JAMMU AND KASHMIR MUNICIPAL ACT, 2000
State: Jammu and Kashmir Date: 14 Nov 2000 Department: Department of Housing and Urban Development
Jammu and Kashmir act 018 of 2000 : The JAMMU AND KASHMIR SHRI AMARNATH JI SHRINE ACT, 2000 (Act No. XVIII of 2000)
State: Jammu and Kashmir Date: 14 Nov 2000 Department: Department of Tourism Ministry: Ministry of Law Department
Jammu and Kashmir act 012 of 2001 : The JAMMU AND KASHMIR STATE LANDS (VESTING OF OWNERSHIP TO THE OCCUPANTS) ACT, 2001. (Act No. XII of 2001)
State: Jammu and Kashmir Date: 9 Nov 2001 Department: Department of Revenue
Jammu and Kashmir act 011 of 2001 : The JAMMU AND KASHMIR VETERINARY COUNCIL ACT, 2001 (Act No. XI of 2001)
State: Jammu and Kashmir Date: 19 Apr 2001 Department: Department of Animal and Sheep Husbandary
Jammu and Kashmir act 003 of 2001 : The JAMMU AND KASHMIR WAKAFS ACT, 2001 (Act No. III of 2001)
State: Jammu and Kashmir Date: 1 Jan 2001 Department: Department of Tribal Affairs
Jammu and Kashmir act 014 of 2001 : The JAMMU AND KASHMIR REGULATION OF ACCOUNTS ACT, 2001 (1944 A.D.). (Act No. XIV of 2001)
State: Jammu and Kashmir Date: 2 Oct 1944 Department: Department of Finance
Jammu and Kashmir act 006 of 2001 : The JAMMU AND KASHMIR FOREST (PROTECTION) FORCE ACT, 2001
State: Jammu and Kashmir Department: Department of Forest, Ecology and Environment.
Jammu and Kashmir act 016 of 2001 : The JAMMU AND KASHMIR REGULATION OF ACCOUNTS ACT, 2001 (1944 A.D.).
State: Jammu and Kashmir Department: Department of Finance
Jammu and Kashmir act 031 of 2002 : The JAMMU AND KASHMIR PRECONCEPTION AND PRENATAL SEX SELECTION/DETERMINATION (PROHIBITION AND REGULATION) ACT, 2002 Act No. XXXI of 2002
State: Jammu and Kashmir Date: 21 Apr 2002 Department: Health and Medical Education Department Ministry: Ministry of Revenue
Jammu and Kashmir act 038 of 2002 : The Jammu and Kashmir Accountability Commission Act,2002
State: Jammu and Kashmir Date: 13 Dec 2002 Department: Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 028 of 2002 : The JAMMU AND KASHMIR URBAN IMMOVABLE PROPERTY TAX (REPEAL AND SAVING) ACT, 2002 (Act No. XXVIII of 2002)
State: Jammu and Kashmir Date: 21 Apr 2002 Department: Department of Revenue
Jammu and Kashmir act 025 of 2002 : The JAMMU AND KASHMIR BOARD OF PROFESSIONAL ENTRANCE EXAMINATION ACT, 2002 (Act No. XXV of 2002)
State: Jammu and Kashmir Date: 21 Apr 2002 Department: School Education Department Ministry: Ministry of Revenue
Jammu and Kashmir act 021 of 2002 : The JAMMU AND KASHMIR SCHOOL EDUC ATION ACT, 2002
State: Jammu and Kashmir Department: School Education Department
Jammu and Kashmir act 012 of 2002 : The JAMMU AND KASHMIR AERIAL ROPEWAYS ACT, 2002
State: Jammu and Kashmir Department: Department of Tourism
Jammu and Kashmir act 004 of 2002 : The JAMMU AND KASHMIR STATE BOARD OF TECHNICAL EDUCATION ACT, 2002
State: Jammu and Kashmir Department: Department of Technical Education
Jammu and Kashmir act 016 of 2002 : The JAMMU AND KASHMIR BABA GHULAM SHAH BADSHAH UNIVERSITY ACT, 2002 (Act No. XVI of 2002)
State: Jammu and Kashmir Date: 21 Apr 2002 Department: Department of Higher Education
Jammu and Kashmir act 022 of 2002 : The JAMMU AND KASHMIR PRIVATE COLLEGES (REGULATION AND CONTROL) ACT, 2002
State: Jammu and Kashmir Department: Department of Higher Education
Jammu and Kashmir act 009 of 2003 : The JAMMU AND KASHMIR SUPPRESSION OF INDECENT ADVERTISEMENTS ACT, 2003 (1946 A. D.) (Act No. IX of Svt. 2003)
State: Jammu and Kashmir Date: 15 Jul 1946 Department: Department of Housing and Urban Development
Jammu and Kashmir act 008 of 2003 : The JAMMU AND KASHMIR HOMOEOPATHIC PRACTITIONERS ACT, 2003 (Act No. VIII of 2003)
State: Jammu and Kashmir Date: 18 Jul 2003 Department: Health and Medical Education Department
Jammu and Kashmir act 008 of 2004 : The JAMMU AND KASHMIR MUSLIM SPECIFIED WAKAFS AND SPECIFIED WAKAF PROPERTIES (MANAGEMENT AND REGULATION) ACT, 2004. (Act No. VIII of 2004)
State: Jammu and Kashmir Date: 15 Jan 2004 Department: Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 014 of 2004 : The JAMMU AND KASHMIR RESERVATION ACT, 2004 Act No. XIV of 2004
State: Jammu and Kashmir Date: 19 Mar 2004 Department: Department of Social Welfare
Jammu and Kashmir act 17 of 2005 : The JAMMU AND KASHMIR FLOOD PLAIN ZONES (REGULATION AND DEVELOPMENT) ACT, 2005 (Act No. XVII of 2005)
State: Jammu and Kashmir Date: 6 Nov 2005 Department: Department of PHE(I&FC) Ministry: Ministry of Excise and Taxation
Jammu and Kashmir act 005 of 2005 : The JAMMU AND KASHMIR 1MOTOR SPIRIT AND DIESEL OIL(TAXATION OF SALES) ACT, 2005 (1948 A.D.) (Act No. V of Samvat 2005)
State: Jammu and Kashmir Date: 11 Jan 1996 Department: Department of Finance
Jammu and Kashmir act 005 of 2005 : The JAMMU AND KASHMIR MOTOR SPIRIT AND DIESEL OIL(TAXATION OF SALES) ACT, 2005 (1948 A.D.)
State: Jammu and Kashmir Department: Department of Trasnport
Jammu and Kashmir act 009 of 2005 : The JAMMU AND KASHMIR PROFESSIONS, TRADES, CALLINGS AND EMPLOYMENT TAX ACT, 2005 (Act No. IX of 2005)
State: Jammu and Kashmir Date: 9 May 2005 Department: Department of Finance
Jammu and Kashmir act 006 of 2006 : The JAMMU AND KASHMIR STATE EVACUEES (ADMINISTRATION OF PROPERTY) ACT, 2006 (1949 A. D.)
State: Jammu and Kashmir Department: Department of Revenue
Jammu and Kashmir act 003 of 2006 : The JAMMU AND KASHMIR HOME GUARDS ACT, 2006 (1949 A.D.) (Act No. III of Samvat 2006)
State: Jammu and Kashmir Date: 10 May 2006 Department: Department of Home
Jammu and Kashmir act 010 of 2006 : The JAMMU AND KASHMIR MULBERRY PROTECTION ACT, 2006 (1949 A. D.)
State: Jammu and Kashmir Department: Department of Floriculture
Jammu and Kashmir act 013 of 2006 : The JAMMU AND KASHMIR PROHIBITION ON MANUFACTURE OF SPECIFIED COPPER UTENSILS (BY MACHINE) ACT, 2006
State: Jammu and Kashmir Department: Industries and Commerce Department
Jammu and Kashmir act 012 of 2006 : The JAMMU AND KASHMIR FISCAL RESPONSIBILITY AND BUDGET MANAGEMENT ACT, 2006
State: Jammu and Kashmir Department: Department of Finance
Jammu and Kashmir act 003 of 2006 : The JAMMU AND KASHMIR HOME GUARDS ACT, 2006 (1949 A.D.)
State: Jammu and Kashmir Department: Department of Home
Jammu and Kashmir act 004 of 2007 : The JAMMU AND KASHMIR MUSLIM PERSONAL LAW (SHARIAT) APPLICATION ACT, 2007 (Act No. IV of 2007.)
State: Jammu and Kashmir Date: 21 Feb 2007 Department: Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 017 of 2007 : The JAMMU AND KASHMIR BIG LANDED ESTATES ABOLITION ACT, 2007 (1950 A. D.) (Act No. XVII of Samvat 2007)
State: Jammu and Kashmir Date: 1 May 2007 Department: Department of Revenue Ministry: Ministry of Law Department
Jammu and Kashmir act 005 of 2007 : The JAMMU AND KASHMIR SAFFRON ACT, 2007. (Act No. V of 2007).
State: Jammu and Kashmir Date: 1 Jan 2007 Department: Agriculture Production Department
Jammu and Kashmir act 027 of 2007 : The JAMMU AND KASHMIR HIGHWAYS ACT, 2007 (1950 A.D.) (Act No. XXVII of Samvat 2007)
State: Jammu and Kashmir Date: 23 Mar 2007 Department: Department of Trasnport
Jammu and Kashmir act 027 of 2007 : The JAMMU AND KASHMIR HIGHWAYS ACT, 2007 (1950 A.D.)
State: Jammu and Kashmir Department: Department of Trasnport
Jammu and Kashmir act 005 of 2007 : The JAMMU AND KASHMIR SAFFRON ACT, 2007
State: Jammu and Kashmir Date: 21 Feb 2007 Department: Department of Horticulture
Jammu and Kashmir act 012 of 2007 : The JAMMU AND KASHMIR NON-BIODEGRADABLE MATERIAL (MANAGEMENT) HANDLING AND DISPOSAL ACT, 2007.
State: Jammu and Kashmir Department: Department of Forest, Ecology and Environment.
Jammu and Kashmir act 006 of 2008 : The JAMMU AND KASHMIR REGISTRATION OF DEEDS (VALIDATING) ACT, 2008 (1951 A.D.) (Act No. VI of 2008)
State: Jammu and Kashmir Date: 14 Aug 1996 Department: Department of Revenue
Jammu and Kashmir act 004 of 2008 : The JAMMU AND KASHMIR SHRI SHIV KHORI SHRINE ACT, 2008. (Act No. IV of 2008)
State: Jammu and Kashmir Date: 1 Jan 2008 Department: Department of Tourism
Jammu and Kashmir act 004 of 2008 : The JAMMU AND KASHMIR SHRI SHIV KHORI SHRINE ACT, 2008
State: Jammu and Kashmir Date: 11 Feb 2008 Department: Department of Tourism
Jammu and Kashmir act 008 of 2009 : The JAMMU AND KASHMIR RIGHT TO INFORMATION ACT, 2009. (Act No. VIII of 2009)
State: Jammu and Kashmir Date: 1 Jan 2009 Department: General Administration Department
Jammu and Kashmir act 012 of 2009 : The JAMMU AND KASHMIR VEGETABLE SEEDS ACT, SVT. 2009 (1952 A.D.) (Act No. XII of Svt. 2009)
State: Jammu and Kashmir Date: 8 Jul 1951 Department: Agriculture Production Department
Jammu and Kashmir act 15 of 2010 : The JAMMU AND KASHMIR HERITAGE CONSERVATION AND PRESERVATION ACT, 2010 (Act No. XV of 2010)
State: Jammu and Kashmir Date: 27 Apr 2010 Department: Department of Culture
Jammu and Kashmir act 17 of 2010 : The JAMMU AND KASHMIR BRICK KILNS (REGULATION) ACT, 2010 (Act No. XVII of 2010)
State: Jammu and Kashmir Date: 22 Oct 2010 Department: Department of Food, Civil Supplies and Consumer Affairs Ministry: Ministry of Revenue
Jammu and Kashmir act 009 of 2010 : The JAMMU AND KASHMIR UTILIZATION OF LANDS ACT, 2010 (1953 A. D.) (Act No. IX of Svt. 2010)
State: Jammu and Kashmir Date: 20 May 1953 Department: Department of Revenue
Jammu and Kashmir act 011 of 2010 : The JAMMU AND KASHMIR PROTECTION OF WOMEN FROM DOMESTIC VIOLENCE ACT, 2010 (Act No. XI of 2010)
State: Jammu and Kashmir Date: 28 Apr 2010 Department: Department of Law,Justice and Parliamentary Affairs Ministry: Ministry of Parliamentary Affairs
Jammu and Kashmir act 005 of 2010 : The JAMMU AND KASHMIR BENAMI TRANSACTIONS (PROHIBITION) ACT, 2010 (Act No. V of 2010)
State: Jammu and Kashmir Date: 20 Apr 2010 Department: Department of Revenue
Jammu and Kashmir act 013 of 2010 : The JAMMU AND KASHMIR ELECTRICITY ACT, 2010 (Act No. XIII of 2010)
State: Jammu and Kashmir Date: 28 Apr 2010 Department: Department of Power Development
Jammu and Kashmir act 018 of 2010 : The JAMMU AND KASHMIR COLLECTION OF STATISTICS ACT, 2010 Act No. XVIII of 2010
State: Jammu and Kashmir Date: 23 Oct 2010 Department: Department of Finance Ministry: Ministry of Revenue
Jammu and Kashmir act 016 of 2010 : The JAMMU AND KASHMIR CIVIL SERVICES DECENTRALIZATION AND RECRUITMENT ACT, 2010
State: Jammu and Kashmir Department: General Administration Department
Jammu and Kashmir act 020 of 2010 : The JAMMU AND KASHMIR MUNICIPAL OMBUDSMAN ACT, 2010
State: Jammu and Kashmir Department: Department of Housing and Urban Development
Jammu and Kashmir act 006 of 2010 : The JAMMU AND KASHMIR NAMDHA QUALITY CONTROL ACT, 2010 ( 1953 A.D. )
State: Jammu and Kashmir Department: Industries and Commerce Department
Jammu and Kashmir act 015 of 2010 : The JAMMU AND KASHMIR HERITAGE CONSERVATION AND PRESERVATION ACT, 2010
State: Jammu and Kashmir Department: Department of Culture
Jammu and Kashmir act 024 of 2010 : The JAMMU AND KASHMIR MUNICIPALITIES PUBLIC DISCLOSURE ACT, 2010
State: Jammu and Kashmir Department: Department of Housing and Urban Development
Jammu and Kashmir act 027 of 2010 : The Jammu and Kashmir Obsolete Laws (Repeal) Act, 2010. (Act No. XXVII of 2010)
State: Jammu and Kashmir Date: 23 Oct 2010 Department: Department of Law,Justice and Parliamentary Affairs Ministry: Ministry of Law Department
Jammu and Kashmir act 021 of 2010 : The JAMMU AND KASHMIR WATER RESOURCES (REGULATION AND MANAGEMENT) ACT, 2010 (Act No. XXI of 2010)
State: Jammu and Kashmir Date: 23 Oct 2010 Department: Department of PHE(I&FC)
Jammu and Kashmir act 023 of 2010 : The JAMMU AND KASHMIR MONEY LENDERS AND ACCREDITED LOAN PROVIDERS ACT, 2010 (Act No. XXIII of 2010)
State: Jammu and Kashmir Date: 23 Oct 2010 Department: Department of Finance
Jammu and Kashmir act 017 of 2010 : The JAMMU AND KASHMIR BRICK KILNS (REGULATION) ACT, 2010
State: Jammu and Kashmir Department: Department of Culture
Jammu and Kashmir act 023 of 2010 : The JAMMU AND KASHMIR OFFICIAL LANGUAGES ACT, 2020
State: Jammu and Kashmir Department: Department of Culture
Jammu and Kashmir act 38 of 2011 : The JAMMU AND KASHMIR NATURAL CALAMITIES DESTROYED AREAS IMPROVEMENT ACT, 2011
State: Jammu and Kashmir Date: 23 Dec 1954 Department: Department of Housing and Urban Development
Jammu and Kashmir act 001 of 2011 : The JAMMU AND KASHMIR STATE VIGILANCE COMMISSION ACT, 2011. (Act No. I of 2011)
State: Jammu and Kashmir Date: 19 Jan 2011 Department: General Administration Department Ministry: Ministry of Revenue
Jammu and Kashmir act 009 of 2011 : The JAMMU AND KASHMIR ANAND MARRIAGE ACT, 2011
State: Jammu and Kashmir Date: 18 Jun 1954 Department: Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 037 of 2011 : The JAMMU AND KASHMIR OPIUM SMOKING ACT, 2011 (1954 A. D.). (Act No. XXXVII of 2011)
State: Jammu and Kashmir Date: 24 Dec 1914 Department: Department of Home
Jammu and Kashmir act 053 of 2011 : The JAMMU AND KASHMIR PHARMACY ACT, 2011
State: Jammu and Kashmir Date: 12 Apr 1955 Department: Health and Medical Education Department
Jammu and Kashmir act 009 of 2011 : The JAMMU AND KASHMIR PUBLIC SERVICES GUARANTEE ACT, 2011.
State: Jammu and Kashmir Department: General Administration Department
Jammu and Kashmir act 038 of 2011 : The JAMMU AND KASHMIR NATURAL CALAMITIES DESTROYED AREAS IMPROVEMENT ACT, 2011 (1954 A.D.)
State: Jammu and Kashmir Department: Department of Disaster Management, Relief and Rehabilitation
Jammu and Kashmir act 018 of 2011 : The JAMMU AND KASHMIR KAHCHARAI ACT, 2011 (1954 A. D. )
State: Jammu and Kashmir Department: Department of Revenue
Jammu and Kashmir act 016 of 2011 : The JAMMU AND KASHMIR FINANCE COMMISSION FOR PANCHAYATS AND MUNICIPALITIES ACT, 2011
State: Jammu and Kashmir Department: Department of Rural Development and Panchayati Raj
Jammu and Kashmir act 006 of 2011 : The JAMMU AND KASHMIR PROHIBITION OF RAGGING ACT, 2011
State: Jammu and Kashmir Department: Department of Higher Education
Jammu and Kashmir act 004 of 2012 : The JAMMU AND KASHMIR NURSING COUNCIL Act, 2012
State: Jammu and Kashmir Date: 14 Apr 2012 Department: Health and Medical Education Department
Jammu and Kashmir act 005 of 2012 : The JAMMU AND KASHMIR (RESIDENTIAL AND COMMERCIAL TENANCY) ACT, 2012
State: Jammu and Kashmir Department: Department of Housing and Urban Development
Jammu and Kashmir act 011 of 2012 : The JAMMU AND KASHMIR PROPERTY RIGHTS TO SLUM DWELLERS ACT, 2012
State: Jammu and Kashmir Department: Department of Revenue
Jammu and Kashmir act 015 of 2013 : The JAMMU AND KASHMIR DEHI ADALATS ACT, 2013 (Act No. XV of 2013)
State: Jammu and Kashmir Date: 23 Oct 2013 Department: Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 007 of 2013 : The JAMMU AND KASHMIR JUVENILE JUSTICE (CARE AND PROTECTION OF CHILDREN) ACT, 2013. (Act No. VII of 2013)
State: Jammu and Kashmir Date: 24 Apr 2013 Department: Department of Social Welfare
Jammu and Kashmir act 008 of 2013 : The JAMMU AND KASHMIR GOLF DEVELOPMENT AND MANAGEMENT AUTHORITY ACT, 2013. (Act No. VIII of 2013)
State: Jammu and Kashmir Date: 4 Apr 2013 Department: Department of Tourism
Jammu and Kashmir act 003 of 2013 : The JAMMU AND KASHMIR SHRI MATA SUKHRALA DEVI JI SHRINE AND SHRI MATA BALA SUNDARI SHRINE ACT, 2013. (Act No. III of 2013)
State: Jammu and Kashmir Date: 24 Apr 2013 Department: Department of Tourism
Jammu and Kashmir act 011 of 2013 : The JAMMU AND KASHMIR PROPERTY TAX BOARD ACT, 2013. (Act No. XI of 2013)
State: Jammu and Kashmir Date: 24 Apr 2013 Department: Department of Finance
Jammu and Kashmir act 016 of 2014 : The JAMMU AND KASHMIR MAINTENANCE AND WELFARE OF PARENTS AND SENIOR CITIZENS ACT, 2014 (Act No. XVI of 2014)
State: Jammu and Kashmir Date: 3 Oct 2014 Department: Department of Social Welfare
Jammu and Kashmir act 004 of 2014 : The JAMMU AND KASHMIR UNDERGROUND PUBLIC UTILITIES (ACQUISITION OF RIGHTS OF USER IN LAND) ACT, 2014 (Act No. IV of 2014)
State: Jammu and Kashmir Date: 7 Mar 2014 Department: Department of Revenue Ministry: Ministry of Revenue
Jammu and Kashmir act 007 of 2014 : The JAMMU AND KASHMIR PARAMEDICAL COUNCIL Act, 2014 (Act No. VII of 2014)
State: Jammu and Kashmir Date: 14 Mar 2010 Department: Health and Medical Education Department
Jammu and Kashmir act 005 of 2014 : The JAMMU AND KASHMIR OMBUDSMAN FOR PANCHAYATS ACT, 2014 (Act No. V of 2014)
State: Jammu and Kashmir Date: 14 Mar 2014 Department: Department of Rural Development and Panchayati Raj
Jammu and Kashmir act 007 of 2014 : The JAMMU AND KASHMIR PARAMEDICAL COUNCIL Act, 2014
State: Jammu and Kashmir Department: Health and Medical Education Department
Jammu and Kashmir act 009 of 2015 : The Jammu and Kashmir Private Security Agencies (Regulation) Act, 2015 (Act No. IX of 2015)
State: Jammu and Kashmir Date: 28 Oct 2015 Department: Department of Home
Jammu and Kashmir act 005 of 2017 : The JAMMU AND KASHMIR GOODS AND SERVICES TAX ACT, 2017 (Act No. V of 2017)
State: Jammu and Kashmir Date: 7 Jul 2017 Department: Department of Finance Ministry: Ministry of Education
Jammu and Kashmir act 042 of 2018 : The JAMMU AND KASHMIR GOVERNOR S SPECIAL SECURITY FORCE ACT, 2018
State: Jammu and Kashmir Department: Department of Home
Jammu and Kashmir act 016 of 2018 : The JAMMU AND KASHMIR FISHERIES ACT, 2018
State: Jammu and Kashmir Department: Department of Forest, Ecology and Environment.
Jammu and Kashmir act 010 of 2018 : The JAMMU AND KASHMIR SINGLE WINDOW (INDUSTRIAL INVESTMENTS AND BUSINESS FACILITATION) ACT, 2018
State: Jammu and Kashmir Department: Industries and Commerce Department
Jammu and Kashmir act 005 of 2018 : The JAMMU AND KASHMIR STATE ROAD SAFETY COUNCIL ACT, 2018
State: Jammu and Kashmir Department: Department of Trasnport
Jammu and Kashmir act 051 of 2018 : The JAMMU AND KASHMIR BOVINE BREEDING (REGULATION OF PRODUCTION, SALE OF BOVINE SEMEN AND ARTIFICIAL INSEMINATION SERVICES) ACT, 2018
State: Jammu and Kashmir Department: Department of Animal and Sheep Husbandary Ministry: Ministry of Andaman and Nicobar Administration
Jammu and Kashmir act 013 of 2018 : The JAMMU AND KASHMIR PROTECTION OF INTERESTS OF DEPOSITORS (IN FINANCIAL ESTABLISHMENTS) ACT, 2018 (Act No. XIII of 2018)
State: Jammu and Kashmir Date: 29 Mar 2018 Department: Department of Finance
Jammu and Kashmir act 002 of 2018 : The JAMMU AND KASHMIR NATIONAL LAW UNIVERSITY ACT, 2018
State: Jammu and Kashmir Department: Department of Higher Education
Jammu and Kashmir act 049 of 2018 : The JAMMU AND KASHMIR METROPOLITAN REGION DEVELOPMENT AUTHORITES Act, 2018
State: Jammu and Kashmir Department: Department of Housing and Urban Development
Jammu and Kashmir act 034 of 2019 : The Jammu and Kashmir Re-organisation Act, 2019
State: Jammu and Kashmir Department: Department of Law,Justice and Parliamentary Affairs