Jammu and Kashmir Acts Starting With H

Jammu and Kashmir act 11 of 1956 : The HABITUAL OFFENDERS (CONTROL AND REFORM) ACT, 1956 (Act No. XI of 1956)
State: Jammu and Kashmir Date: 16 May 1956 Department: Department of Home
Jammu and Kashmir act 038 of 1956 : The HINDU SUCCESSION ACT, 1956 Act No. XXXVIII of 1956
State: Jammu and Kashmir Date: 6 Nov 1956 Department: Department of Law,Justice and Parliamentary Affairs Ministry: Ministry of Law
Jammu and Kashmir act 007 of 1976 : The HOUSING BOARD ACT, 1976 (Act No. VII of 1976)
State: Jammu and Kashmir Date: 31 Mar 1976 Department: Department of Housing and Urban Development
Jammu and Kashmir act 029 of 1989 : The HINDU WIDOW S REMARRIAGE AND PROPERTY ACT, 1989 (1933 A.D) (Act No. XXIX of Samvat 1989)
State: Jammu and Kashmir Date: 2 Mar 1989 Department: Department of Law,Justice and Parliamentary Affairs Ministry: Ministry of Education
Jammu and Kashmir act 018 of 1997 : The HINDU INHERITANCE (REMOVAL OF DISABILITIES) ACT, 1997 (Act No. XVIII of Samvat 1997)
State: Jammu and Kashmir Date: 23 Feb 1997 Department: Department of Law,Justice and Parliamentary Affairs Ministry: Ministry of Industries
Jammu and Kashmir act 016 of 1997 : The HINDU DISPOSITION OF PROPERTY ACT, 1997 (Act No. XVI of Samvat 1997)
State: Jammu and Kashmir Date: 23 Feb 1997 Department: Department of Law,Justice and Parliamentary Affairs Ministry: Ministry of Revenue