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Acts
Jammu and Kashmir
F
Jammu and Kashmir Acts Starting With F
Jammu and Kashmir act 017 of 1971 : The FERRY BOATS CONTROL ACT, 1971 (Act No. XVIII OF 1971)
State:
Jammu and Kashmir
Date:
13 Oct 1971
Department:
Department of Forest, Ecology and Environment.
Jammu and Kashmir act 017 of 1977 : The FATAL ACCIDENTS ACT, 1977 (Act No. XVII of SVT. 1977)
State:
Jammu and Kashmir
Date:
11 Sep 1920
Department:
Department of Labour and Employment
Ministry:
Ministry of Parliamentary Affairs
Jammu and Kashmir act 012 of 1978 : The FOREST CORPORATION ACT, 1978 (Act No. XII of 1978)
State:
Jammu and Kashmir
Date:
9 May 1978
Department:
Department of Forest, Ecology and Environment.
Jammu and Kashmir act 013 of 1987 : The FRUIT NURSERIES (LICENSING) ACT, 1987 (Act No. XXII of 1987)
State:
Jammu and Kashmir
Date:
29 Dec 1987
Department:
Department of Horticulture
Jammu and Kashmir act 002 of 1987 : The FOREST ACT, 1987 (Act No. II of Samvat 1987)
State:
Jammu and Kashmir
Date:
10 Aug 1987
Department:
Department of Forest, Ecology and Environment.
Ministry:
Ministry of Social Justice and Empowerment
Jammu and Kashmir act 030 of 1997 : The FOREST (CONSERVATION) ACT, 1997 (Act No. XXX of 1997)
State:
Jammu and Kashmir
Date:
29 Sep 1997
Department:
Department of Forest, Ecology and Environment.
Jammu and Kashmir act 6 of 2001 : The FOREST (PROTECTION) FORCE ACT, 2001 (Act No. VI of 2001)
State:
Jammu and Kashmir
Date:
11 Apr 2001
Department:
Department of Forest, Ecology and Environment.
Ministry:
Ministry of Law Department
Jammu and Kashmir act 12 of 2006 : The FISCAL RESPONSIBILITY AND BUDGET MANAGEMENT ACT, 2006 (Act No. XII of 2006)
State:
Jammu and Kashmir
Date:
8 Aug 2006
Department:
Department of Finance
Jammu and Kashmir act 16 of 2018 : The FISHERIES ACT, 2018 (Act No. XVI of 2018)
State:
Jammu and Kashmir
Date:
14 May 2018
Department:
Department of Animal and Sheep Husbandary
Ministry:
Ministry of Excise and Taxation
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