All
All
Parallel
Title
Appellant
Respondent
Lawyer
Parallel Search is an AI-driven legal research functionality that uses natural language understanding to find conceptually relevant case law, even without exact keyword matches.
Hi, I'm AMICUS. Your GPT powered virtual legal assistant.
Let's chat.
Log in
Sign Up
Select Country
India
UK
&
Ireland
AMICUS AI
CaseIQ
Keyword Research
Parallel Search
Browse
Commentaries
Columns
My Project
New chat
Federal
U.S. Supreme Court
Federal Circuit
1st Circuit
2d Circuit
3d Circuit
4th Circuit
5th Circuit
6th Circuit
7th Circuit
8th Circuit
9th Circuit
10th Circuit
11th Circuit
Court of Appeals for the D.C. Circuit
Board of Immigration Appeals
Special Courts
Bankruptcy
State
Alabama
Alaska
Arkansas
Arizona
California
Colorado
Connecticut
Delaware
District Of Columbia
Florida
Georgia
Guam
Hawaii
Iowa
Idaho
Illinois
Indiana
Kansas
Kentucky
Louisiana
Massachusetts
Maryland
Maine
Michigan
Minnesota
Missouri
Mississippi
Montana
Nebraska
North Carolina
North Dakota
New Hampshire
New Jersey
Northern Mariana Islands
New Mexico
Nevada
New York
Ohio
Oklahoma
Oregon
Pennsylvania
Puerto Rico
Rhode Island
South Carolina
South Dakota
Tennessee
Texas
Utah
Virginia
Vermont
Washington
Wisconsin
West Virginia
Wyoming
Home
Acts
Himachal Pradesh
S
Himachal Pradesh Acts Starting With S
himachal pradesh act 038 of 1963 : State Faculty of Ayurvedic and Unani Systems of Medicines Act, 1963
State:
Himachal Pradesh
Himachal pradesh act 030 of 1969 : Suits Valuation (Himachal Pradesh Amendment) Act, 1969
State:
Himachal Pradesh
Department:
Department of Higher Education Department
Ministry:
Ministry of Industries
himachal pradesh act 053 of 1970 : State of Himachal Pradesh Act, 1970
State:
Himachal Pradesh
Himachal pradesh act 005 of 1971 : Salaries and Allowances of Deputy Ministers (Himachal Pradesh) Act, 1971
State:
Himachal Pradesh
Himachal pradesh act 003 of 1971 : Salaries and Allowances of Ministers (Himachal Pradesh) Act, 1971
State:
Himachal Pradesh
Himachal pradesh act 023 of 1973 : Societies Registration (Himachal Pradesh Amendment) Act, 1973
State:
Himachal Pradesh
Himachal pradesh act 003 of 1974 : Stage Carriages (Himachal Pradesh Amendment) Act, 1973
State:
Himachal Pradesh
Himachal pradesh act 010 of 1977 : Salaries and Allowances of Ministers (Himachal Pradesh) (Second Amendment) Act, 1977
State:
Himachal Pradesh
himachal pradesh act 003 of 1978 : State Legislature Proceedings (Protection of Publication) Act, 1977
State:
Himachal Pradesh
himachal pradesh act 020 of 1979 : Scheduled Castes Development Corporation Act, 1979
State:
Himachal Pradesh
Himachal pradesh act 011 of 1982 : Salaries and Allowances of Deputy Ministers (Himachal Pradesh) (Amendment) Act, 1982
State:
Himachal Pradesh
Himachal pradesh act 012 of 1989 : Salaries and Allowances of Deputy Ministers (Himachal Pradesh) (Amendment) Act, 1989
State:
Himachal Pradesh
Himachal pradesh act 007 of 1992 : Societies Registration (Himachal Pradesh Amendment) Act, 1992
State:
Himachal Pradesh
Himachal pradesh act 009 of 1994 : Salaries and Allowances of Deputy Ministers (Himachal Pradesh Amendment) Act, 1994
State:
Himachal Pradesh
Himachal pradesh act 006 of 1994 : Salaries and Allowances of Ministers (Himachal Pradesh) Amendment Act, 1994
State:
Himachal Pradesh
Himachal pradesh act 012 of 1996 : Salaries and Allowances of Ministers (Himachal Pradesh) Amendment Act, 1996
State:
Himachal Pradesh
Himachal pradesh act 002 of 1997 : Salaries and Allowances of Deputy Ministers (Himachal Pradesh) Second Amendment Act, 1996
State:
Himachal Pradesh
Himachal pradesh act 013 of 1997 : Salaries and Allowances of Ministers (Himachal Pradesh) Amendment Act, 1997
State:
Himachal Pradesh
Himachal pradesh act 014 of 1998 : Salaries and Allowances of Ministers (Himachal Pradesh) Amendment Act, 1998
State:
Himachal Pradesh
Himachal pradesh act 004 of 1999 : Salaries and Allowances of Deputy Ministers (Himachal Pradesh) Second Amendment Act, 1998
State:
Himachal Pradesh
Himachal Pradesh act 011 of 2000 : The Salaries and Allowances of Ministers (Himachal Pradesh) Act, 2000
State:
Himachal Pradesh
Date:
23 May 2000
Ministry:
Ministry of General Administration
Himachal pradesh act 011 of 2001 : Salaries and Allowances of Ministers (Himachal Pradesh) Amendment Act, 2001
State:
Himachal Pradesh
Himachal Pradesh act 002 of 2008 : The Shimla Road Users and Pedestrians (Public Safety and Convenience) Act, 2007
State:
Himachal Pradesh
Date:
26 Feb 2008
Department:
Department of Home
Ministry:
Ministry of Home
Himachal Pradesh act 020 of 2009 : The Shoolini University of Biotechnology and Management Sciences (Establishment and Regulation) Act, 2009
State:
Himachal Pradesh
Date:
23 Sep 2009
Department:
Department of Personnel & Administrative Reforms
Ministry:
Ministry of Education
Himachal Pradesh act 003 of 2011 : The SRI SAI University (Establishment and Regulation) Act, 2010
State:
Himachal Pradesh
Date:
29 Jan 2011
Department:
Department of HIGHER EDUCATION
Ministry:
Ministry of Education
Himachal Pradesh act 003 of 2018 : The Salaries, Allowances and other Benefits of the Chief Whip and the Deputy Chief Whip in the Legislative Assembly of the Himachal Pradesh Act, 2018
State:
Himachal Pradesh
Date:
24 May 2018
Department:
Department of FOOD & DRUGS ADMINISTRATION DEPARTMENT
Ministry:
Ministry of Parliamentary Affairs
Himachal Pradesh act 006 of 2018 : The Sardar Vallabhbhai Patel Cluster University, Mandi, Himachal Pradesh (Establishment and Regulation) Act, 2018
State:
Himachal Pradesh
Date:
24 May 2018
Department:
Department of LAW AND JUDICIAL
Ministry:
Ministry of Education
Himachal Pradesh act 003 of 2022 : The SARDAR PATEL UNIVERSITY MANDI, HIMACHAL PRADESH (ESTABLISHMENT AND REGULATION) ACT, 2021
State:
Himachal Pradesh
Date:
10 Feb 2022
Ministry:
Ministry of Education
×