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Acts
Himachal Pradesh
R
Himachal Pradesh Acts Starting With R
himachal pradesh act 013 of 1956 : Revenue Appeals and Proceedings (Disposal and Restoration) Act, 1956
State:
Himachal Pradesh
himachal pradesh act 022 of 1970 : Registration of Hotels and Travel Agents Act, 1969
State:
Himachal Pradesh
himachal pradesh act 023 of 1971 : Rent Control Act, 1971
State:
Himachal Pradesh
himachal pradesh act 013 of 1971 : Redemption of Mortgages (Himachal Pradesh) Act, 1971
State:
Himachal Pradesh
himachal pradesh act 020 of 1973 : Requisitioning and Acquisition of Immovable Property Act, 1972
State:
Himachal Pradesh
himachal pradesh act 020 of 1976 : Restitution of Mortgaged Lands Act, 1976
State:
Himachal Pradesh
himachal pradesh act 001 of 1988 : Registration of Immovable Property Act, 1987
State:
Himachal Pradesh
himachal pradesh act 019 of 2000 : Regulation of Public Deposits Act, 1999
State:
Himachal Pradesh
Himachal Pradesh act 035 of 2009 : The Right of Children to Free and Compulsory Education Act, 2009
State:
Himachal Pradesh
Date:
26 Aug 2009
Ministry:
Ministry of Education
Himachal Pradesh act 016 of 2016 : The Real Estate (Regulation and Development) Act, 2016.
State:
Himachal Pradesh
Date:
25 Mar 2016
Ministry:
Ministry of Town and Country Planning
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