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Acts
Himachal Pradesh
L
Himachal Pradesh Acts Starting With L
himachal pradesh act 056 of 1958 : Legislative Assembly (Constitution and Proceedings) Validation Act, 1958
State:
Himachal Pradesh
himachal pradesh act 017 of 1962 : Laws (Extension No. 11) Act, 1962
State:
Himachal Pradesh
himachal pradesh act 009 of 1979 : Legislators (Modification of Allowances and Other Amenities) Act, 1979
State:
Himachal Pradesh
himachal pradesh act 023 of 1984 : Legislators (Modifications of Certain Amenities) Act, 1984
State:
Himachal Pradesh
himachal pradesh act 018 of 1986 : Legislators (Modifications of Certain Amenities) Act, 1986
State:
Himachal Pradesh
himachal pradesh act 008 of 1988 : Legislators (Modification of Certain Amenities) Act, 1988
State:
Himachal Pradesh
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