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Acts
Himachal Pradesh
C
Himachal Pradesh Acts Starting With C
himachal pradesh act 007 of 1954 : Compulsory Primary Education Act, 1953
State:
Himachal Pradesh
himachal pradesh act 009 of 1971 : Contingency Fund Act, 1971
State:
Himachal Pradesh
Himachal pradesh act 040 of 1976 : Code of Criminal Procedure (Himachal Pradesh Amendment) Act, 1976
State:
Himachal Pradesh
himachal pradesh act 004 of 1978 : Climbing/Trekking Fosters (Regulation of Employment) Act, 1977
State:
Himachal Pradesh
Himachal pradesh act 019 of 1997 : Criminal Law (Himachal Pradesh Amendment) Act, 1997
State:
Himachal Pradesh
Himachal Pradesh act 002 of 2009 : The Chitkara University (Establishment and Regulation) Act, 2008
State:
Himachal Pradesh
Date:
28 Jan 2009
Department:
Department of Urban Development and Housing Department, Government of Jharkhand
Ministry:
Ministry of Education
Himachal Pradesh act 012 of 2012 : The Career Point University (Establishment and Regulation) Act, 2012
State:
Himachal Pradesh
Date:
8 May 2012
Department:
Department of Industries and Commerce Department
Ministry:
Ministry of Education
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