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Acts
Himachal Pradesh
B
Himachal Pradesh Acts Starting With B
Himachal pradesh act 047 of 1960 : Bilaspur Commercial Corporation (Repeal) Act, 1960
State:
Himachal Pradesh
Himachal Pradesh act 021 of 2009 : The Baddi University of Emerging Sciences and Technology (Establishment and Regulation) Act, 2009
State:
Himachal Pradesh
Date:
23 Sep 2009
Department:
Department of Finance Department
Ministry:
Ministry of Education
Himachal Pradesh act 002 of 2011 : The Bahra University (Establishment and Regulation) Act, 2010
State:
Himachal Pradesh
Date:
28 Jan 2011
Ministry:
Ministry of Education
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