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Acts
Haryana
T
Haryana Acts Starting With T
Haryana act 016 of 1926 : The TRADE UNIONS ACT, 1926
State:
Haryana
Date:
25 Mar 1926
Department:
Labour Department
Haryana act 013 of 1955 : The Tenancy and Agricultural Lands Act, 1955 (PEPSU)
State:
Haryana
Date:
4 Mar 1955
Department:
Revenue & Disaster Management Department
haryana act 008 of 1994 : Tax On Luxuries Act, 1994
State:
Haryana
haryana act 009 of 1995 : Tax on Luxuries (Repeal) Act, 1995
State:
Haryana
Haryana act 040 of 2019 : The TRANSGENDER PERSONS (PROTECTION OF RIGHTS) ACT, 2019
State:
Haryana
Date:
5 Dec 2019
Department:
Social Justice & Empowerment Department
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