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Acts
Haryana
R
Haryana Acts Starting With R
punjab act 003 of 1938 : Registration of Moneylenders' Act, 1938
State:
Haryana
haryana act 007 of 1972 : Rural Sanitation Board Act, 1972
State:
Haryana
haryana act 035 of 1973 : Requisitioning and Acquisition of Immovable Property Act, 1973
State:
Haryana
haryana act 009 of 1975 : Requisitioning and Acquisition of Movable Property Act, 1975
State:
Haryana
haryana act 030 of 1976 : Race-Courses Licensing Act, 1976
State:
Haryana
haryana act 012 of 1983 : Rural Development Fund Act, 1983
State:
Haryana
haryana act 006 of 1986 : Rural Development Act, 1986
State:
Haryana
haryana act 009 of 1989 : Relief of Agricultural Indebtedness Act, 1989
State:
Haryana
haryana act 015 of 1992 : Regulation and Control of Crushers Act, 1991
State:
Haryana
Haryana act 004 of 1997 : Registration (Haryana Amendment) Act, 1996
State:
Haryana
Haryana act 012 of 2003 : Revenue Recovery (Haryana Amendment) Act, 2003
State:
Haryana
haryana act 014 of 2004 : Restriction of Habitual Offenders (Punjab) Haryana Repeal Act, 2004
State:
Haryana
haryana act 004 of 2014 : Right to Service Act, 2014
State:
Haryana
Haryana act 001 of 2015 : The Rules and Regulations of 'Haryana Skill Development Mission'
State:
Haryana
Date:
4 May 2015
Department:
Department of Skill Development & Industrial Training
Haryana act 1 of 2016 : The Regarding Instruction of Reimbursement of Medical Claim
State:
Haryana
Date:
21 Jun 2016
Department:
Department of ESI HEALTH CARE. HARYANA
Haryana act 049 of 2016 : The RIGHTS OF PERSONS WITH DISABILITIES ACT, 2016
State:
Haryana
Date:
27 Dec 2016
Department:
Social Justice & Empowerment Department
Haryana act 021 of 2018 : The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Haryana Amendment) Act, 2017
State:
Haryana
Date:
24 May 2018
Department:
Department of Industries And Commerce, Haryana
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