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Acts
Haryana
L
Haryana Acts Starting With L
punjab act 022 of 1959 : Local Authorities (Aided Schools) Act, 1959
State:
Haryana
Haryana act 039 of 1987 : The Legal Services Authorities Act, 1987
State:
Haryana
Date:
11 Oct 1987
Department:
Department of Haryana State Legal Services Authority
Haryana act 001 of 2010 : The Legal Metrology Act, 2009
State:
Haryana
Date:
13 Jan 2010
Department:
Department of Food Civil Supplies & Consumer Affairs
Haryana act 007 of 2010 : The Lala Lajpat Rai University of Veterinary and Animal Sciences Hisar Act,2010 (7 of 2010)
State:
Haryana
Date:
1 Apr 2010
Department:
ANIMAL HUSBANDRY & DAIRYING DEPARTMENT
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