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Home
Acts
Haryana
F
Haryana Acts Starting With F
Haryana act 063 of 1948 : The FACTORIES ACT, 1948
State:
Haryana
Date:
23 Sep 1948
Department:
Labour Department
Haryana act 1980 of 1980 : The FOREST (CONSERVATION) ACT, 1980
State:
Haryana
Date:
24 Oct 1980
Department:
Department of FOREST DEPARTMENT
Haryana act 003 of 1985 : The fertilizer (contro) order, 1985
State:
Haryana
Date:
25 Sep 1985
Department:
AGRICULTURE AND FARMERS WELFARE DEPARTMENT
haryana act 006 of 2005 : Fiscal Responsibility and Budget Management Act, 2005
State:
Haryana
Haryana act 235 of 2011 : The Food Safety and Standards Rules
State:
Haryana
Date:
4 May 2011
Department:
Department of FOOD & DRUGS ADMINISTRATION DEPARTMENT
Ministry:
Ministry of Revenue
Haryana act 009 of 2019 : The Faridabad Metropolitan Development Authority Act, 2018 (9 of 2019)
State:
Haryana
Date:
16 Jan 2019
Department:
TOWN AND COUNTRY PLANNING DEPARTMENT
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