All
All
Parallel
Title
Appellant
Respondent
Lawyer
Parallel Search is an AI-driven legal research functionality that uses natural language understanding to find conceptually relevant case law, even without exact keyword matches.
Hi, I'm AMICUS. Your GPT powered virtual legal assistant.
Let's chat.
Log in
Sign Up
Select Country
India
UK
&
Ireland
AMICUS AI
CaseIQ
Keyword Research
Parallel Search
Browse
Commentaries
Columns
My Project
New chat
Federal
U.S. Supreme Court
Federal Circuit
1st Circuit
2d Circuit
3d Circuit
4th Circuit
5th Circuit
6th Circuit
7th Circuit
8th Circuit
9th Circuit
10th Circuit
11th Circuit
Court of Appeals for the D.C. Circuit
Board of Immigration Appeals
Special Courts
Bankruptcy
State
Alabama
Alaska
Arkansas
Arizona
California
Colorado
Connecticut
Delaware
District Of Columbia
Florida
Georgia
Guam
Hawaii
Iowa
Idaho
Illinois
Indiana
Kansas
Kentucky
Louisiana
Massachusetts
Maryland
Maine
Michigan
Minnesota
Missouri
Mississippi
Montana
Nebraska
North Carolina
North Dakota
New Hampshire
New Jersey
Northern Mariana Islands
New Mexico
Nevada
New York
Ohio
Oklahoma
Oregon
Pennsylvania
Puerto Rico
Rhode Island
South Carolina
South Dakota
Tennessee
Texas
Utah
Virginia
Vermont
Washington
Wisconsin
West Virginia
Wyoming
Home
Acts
Haryana
E
Haryana Acts Starting With E
Punjab act 002 of 1949 : East Punjab Conservation of Fire-Wood Supplies Act, 1949
State:
Haryana
Punjab act 019 of 1949 : East Punjab Improved Seeds and Seedlings Act, 1949
State:
Haryana
Punjab act 036 of 1949 : East Punjab Displaced Persons (Land Resttlement) Act, 1949
State:
Haryana
Haryana act 038 of 1949 : The EAST PUNJAB UTILIZATION OF LANDS ACT, 1949
State:
Haryana
Date:
26 Nov 1949
Department:
Revenue & Disaster Management Department
Haryana act 001 of 1949 : The East Punjab Control of Bricks Supplies Act,1949
State:
Haryana
Date:
25 Mar 1949
Department:
Department of Food Civil Supplies & Consumer Affairs
Haryana act 010 of 1955 : The Essential Commodities Act, 1955
State:
Haryana
Date:
1 Apr 1955
Department:
Department of Food Civil Supplies & Consumer Affairs
Punjab act 032 of 1960 : Evacuee Interest (Separation) Second Supplementary Act, 1960
State:
Haryana
haryana act 040 of 1974 : Essential Services Maintenance Act, 1974
State:
Haryana
Haryana act 025 of 1976 : The EQUAL REMUNERATION ACT, 1976
State:
Haryana
Date:
11 Feb 1976
Department:
Labour Department
Haryana act 029 of 1986 : The ENVIRONMENT (PROTECTION) ACT, 1986
State:
Haryana
Date:
23 May 1986
Department:
Department of Environment & Climate Change, Haryana
Haryana act 036 of 2003 : The Electricity Act, 2003
State:
Haryana
Date:
26 May 2003
Department:
Department of CHIEF ELECTRICAL INSPECTOR
Haryana act 018 of 2004 : East Punjab Molasses (Control) Haryana Amendment Act, 2004
State:
Haryana
Haryana act 9 of 2006 : The Ease Of Doing Business
State:
Haryana
Date:
14 Feb 2006
Department:
Department of AGRICULTURE AND FARMERS WELFARE DEPARTMENT
Ministry:
Ministry of Law
×