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Acts
Gujarat
V
Gujarat Acts Starting With V
Gujarat act 038 of 1965 : The Veer Narmad South Gujarat University Act, 1965.
State:
Gujarat
Date:
31 Dec 1965
Department:
Education Department
Ministry:
Ministry of Tourism
gujarat act 012 of 1972 : Vacant Lands in Urban Areas (Prohibition of Alienation) Act, 1972
State:
Gujarat
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