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Acts
Gujarat
S
Gujarat Acts Starting With S
Gujarat act 041 of 1949 : The Saurashtra Gharkhed, Tenancy Settlement and Agricultural Lands Ordinance, 1949
State:
Gujarat
Date:
8 Jul 1949
Department:
Revenue Department
Gujarat act 025 of 1951 : The Saurashtra Land Reform-1951
State:
Gujarat
Date:
31 Mar 1983
Department:
Revenue Department
Gujarat act 017 of 1951 : The Saurashtra Felling of Trees (Infliction of Punishment) Act, 1951
State:
Gujarat
Date:
13 Jul 1951
Department:
Forest and Environment Department
Ministry:
Ministry of Revenue
Gujarat act 003 of 1952 : The Saurashtra Esttates Acquisition Act-1952
State:
Gujarat
Date:
31 Dec 1982
Department:
Revenue Department
Gujarat act 023 of 1953 : The Saurashtra Prohibition of Leases of Agricultural Lands Act, 1953
State:
Gujarat
Date:
19 Oct 1953
Department:
Revenue Department
Ministry:
Ministry of Education
Gujarat act 040 of 1955 : The Sardar Patel University Act, 1955.
State:
Gujarat
Date:
31 Oct 1955
Department:
Education Department
gujarat act 003 of 1964 : Smoke-Nuisances Act, 1963
State:
Gujarat
gujarat act 038 of 1965 : South Gujarat University Act, 1965
State:
Gujarat
Gujarat act 039 of 1965 : The Saurashtra University Act,1965
State:
Gujarat
Date:
31 Dec 1965
Department:
Education Department
Gujarat act 021 of 1968 : Saurashtra University (Amendment) Act, 1968
State:
Gujarat
gujarat act 018 of 1973 : Secondary Education Act, 1972
State:
Gujarat
Gujarat act 002 of 1994 : South Gujarat University (Amendment) Act, 1993
State:
Gujarat
gujarat act 008 of 1997 : Sales Tax (Validation) Act, 1997
State:
Gujarat
Gujarat act 025 of 2005 : Shree Somnath Sanskrit University Act, 2005
State:
Gujarat
Department:
Education Department
Ministry:
Ministry of Excise and Taxation
Gujarat act 012 of 2008 : The Sardar Sarovar Narmada Nigam Limited (Conferment of Power to Redeem Bonds) Act, 2008.
State:
Gujarat
Date:
29 Mar 2008
Department:
Narmada, Water Resources, Water Supply and Kalpsar Department
Gujarat act 022 of 2011 : The Swarnim Gujarat Sports University Act, 2011.
State:
Gujarat
Date:
7 Jun 2011
Department:
Sports, Youth and Cultural Activities Department
Gujarat act 024 of 2015 : The Shri Govind Guru University Act,2015.
State:
Gujarat
Date:
16 Sep 2015
Department:
Education Department
Gujarat act 033 of 2019 : The Statue Of Unity Area Development and Tourism Governance Act, 2019.
State:
Gujarat
Date:
20 Dec 2019
Department:
Urban Development and Urban Housing Department
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