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Parallel Search is an AI-driven legal research functionality that uses natural language understanding to find conceptually relevant case law, even without exact keyword matches.
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Acts
Gujarat
P
Gujarat Acts Starting With P
Gujarat act 007 of 1980 : The PREVENTION OF BLACKMARKETING AND MAINTENANCE OF SUPPLIES OF ESSENTIAL COMMODITIES ACT, 1980
State:
Gujarat
Date:
12 Feb 1980
Department:
Food, Civil Supply and Consumer Affairs Department
Gujarat act 014 of 2007 : The Pandit Deeodayal Petroleum University Act, 2007.
State:
Gujarat
Date:
4 Apr 2007
Department:
Energy and Petro-chemicals Department
Gujarat act 012 of 2018 : The Payment of gratuity act, 1972 (Amendment) 2018
State:
Gujarat
Date:
28 Mar 2018
Department:
Labour and Employment Department
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