Gujarat Acts Starting With M

Gujarat act 4 of 1862 : The Markets and Fairs Act, 1862
State: Gujarat Date: 23 Apr 1862 Department: Department of Panchayats, Rural Housing and Rural Development Department Ministry: Ministry of Home
Gujarat act 2 of 1906 : The Mamalatdars' Courts Act-1906
State: Gujarat Date: 30 Dec 1981 Department: Department of Revenue Department
Gujarat act 002 of 1906 : The Mamlatdars Courts Act, 1906
State: Gujarat Date: 29 Oct 1906 Department: Revenue Department
Gujarat act 017 of 1949 : The Maharaja Sayajirao University of Baroda Act,1949
State: Gujarat Date: 30 Apr 1949 Department: Education Department
Gujarat act 022 of 1961 : Minimum Wages (Gujarat Amendment) Act, 1961
State: Gujarat
gujarat act 021 of 1962 : Municipalities (Extension of Term) Act, 1962
State: Gujarat
Gujarat act 1 of 1977 : The Maharashtra Legislature Members Pension Act, 1976.
State: Gujarat Department: Department of Parliamentary Affairs Department Ministry: Ministry of Govt of Maharashtra
Gujarat act 26 of 1978 : The Maharaja KrishnakumarSinhji Bhavnagar University Act, 1978.
State: Gujarat Date: 16 Apr 1978 Department: Department of Education Department Ministry: Ministry of Law Department
Gujarat act 059 of 1988 : The motor vehicles act 1988
State: Gujarat Date: 1 Jul 1989 Department: Ports and Transport Department
gujarat act 007 of 1992 : Motor Transport Vehicle Toll Act, 1992
State: Gujarat
Gujarat act 032 of 2019 : The Motor Vehicles (Amendment) Act, 2019
State: Gujarat Department: Ports and Transport Department Ministry: Ministry of Govt of Maharashtra