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  1. Home
  2. Acts
  3. Gujarat
  4. L

Gujarat Acts Starting With L

gujarat act 003 of 1960 : Legislative Assembly (Speaker and Deputy Speaker) Salaries and Allowances Act, 1960
State: Gujarat
gujarat act 046 of 1961 : Land Acquisition (Industrial Areas) Act, 1961
State: Gujarat
gujarat act 011 of 1966 : Land Acquisition (Industrial Areas) (Repeal) Act, 1966
State: Gujarat
gujarat act 018 of 1989 : Legislative Assembly Members' Pension Act, 1984
State: Gujarat
gujarat act 024 of 2001 : Legislative Assembly Members' Pension (Repeal) Act, 2001
State: Gujarat
Gujarat act 099 of 2009 : The Legal Metrology Act 2009
State: Gujarat Date: 31 Jan 2011 Department: Food, Civil Supply and Consumer Affairs Department
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