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  1. Home
  2. Acts
  3. Gujarat
  4. I

Gujarat Acts Starting With I

Gujarat act 005 of 1923 : The Indian Boilers Act, 1923
State: Gujarat Date: 23 Feb 1923 Department: Labour and Employment Department
Gujarat act 020 of 1946 : The INDUSTRIAL EMPLOYMENT STANDING ORDER ACT, 1946
State: Gujarat Date: 23 Apr 1946 Department: Labour and Employment Department
Gujarat act 014 of 1947 : The INDUSTRIAL DISPUTE ACT,1947
State: Gujarat Date: 15 Apr 1947 Department: Labour and Employment Department
Gujarat act 015 of 1960 : Indian Forest (Gujarat Unification and Amendment) Act, 1960
State: Gujarat
Gujarat act 048 of 1963 : Indian Forest (Gujarat Amendment) Act, 1963
State: Gujarat
gujarat act 002 of 1964 : Imposition of Taxes by Municipalities (Validation) Act, 1963
State: Gujarat
Gujarat act 011 of 1976 2 : Indian Forest (Gujarat Amendment) Act, 1976
State: Gujarat
Gujarat act 019 of 1983 : Indian Forest (Gujarat Amendment) Act, 1983
State: Gujarat
Gujarat act 008 of 2010 : The Indian Institute of Teacher Education, Gujarat Act, 2010.
State: Gujarat Date: 1 Apr 2010 Department: Education Department
Gujarat act 005 of 2013 : The Institute of Infrastructure, Technology, Research And Management Act, 2012.
State: Gujarat Date: 20 Mar 2013 Department: Education Department
Gujarat act 002 of 2015 : The Indian Institute of Public Health Gandhinagar Act, 2015.
State: Gujarat Date: 11 Mar 2015 Department: Health and Family Welfare Department
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