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Home
Acts
Gujarat
E
Gujarat Acts Starting With E
Gujarat act 010 of 1955 : The Essential commodities act 1955
State:
Gujarat
Department:
Food, Civil Supply and Consumer Affairs Department
gujarat act 023 of 1972 : Essential Services Maintenance Act, 1972
State:
Gujarat
gujarat act 011 of 1974 : Education Cess (Validation) Act, 1974
State:
Gujarat
gujarat act 007 of 1976 : Education Cess (Validation) Act, 1976
State:
Gujarat
gujarat act 016 of 1977 : Entertainments Tax Act, 1977
State:
Gujarat
gujarat act 003 of 1978 : Education Cess (Validation) Act, 1977
State:
Gujarat
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