Gujarat Acts Starting With D

Gujarat act 028 of 1961 : The Dowry Prohibition Act, 1961.
State: Gujarat Date: 20 May 1961 Department: Women and Child Department
gujarat act 016 of 1969 : Devasthan Inams Abolition Act, 1969
State: Gujarat
gujarat act 006 of 1978 : Dhrangadhra Municipality (Imposition of Taxes) (Validation) Act, 1977
State: Gujarat
Gujarat act 014 of 1994 : Dr. Babasaheb Ambedkar Open University Act, 1994
State: Gujarat Department: Department of Education Department
Gujarat act 014 of 1994 : The Dr. Babasaheb Ambedkar Open University Act, 1994.
State: Gujarat Date: 27 Jul 1994 Department: Education Department
Gujarat act 006 of 2003 : Dhirubhai Ambani Institute of Information and Communication Technology Act, 2003
State: Gujarat Department: Science and Technology Department
gujarat act 008 of 2005 : Dhrangadhra Municipality (Imposition of Taxes) (Validation) (Repeal) Act, 2005
State: Gujarat
Gujarat act 016 of 2005 : Dharmsinh Desai University Act, 2005
State: Gujarat Department: Education Department
Gujarat act 027 of 2006 : Dhirubhai Ambani Institute of Information and Communication Technology (Amendment) Act, 2006
State: Gujarat
Gujarat act 019 of 2007 : Dhirubhai Ambani Institute of Information and Communication Technology (Amendment) Act, 2007
State: Gujarat
Gujarat act 011 of 2008 : The DPC ACT
State: Gujarat Date: 29 Mar 2008 Department: General Administration Department
Gujarat act 017 of 2015 : The DPC Amendment Act
State: Gujarat Date: 15 Apr 2015 Department: General Administration Department