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Acts
Gujarat
C
Gujarat Acts Starting With C
Gujarat act 002 of 1874 : The Civil Jails Act,1874
State:
Gujarat
Date:
15 Jan 1875
Department:
Home Department
Gujarat act 006 of 1890 : The Charitable Endowments Act, 1890
State:
Gujarat
Date:
7 Mar 1890
Department:
Legal Department
gujarat act 015 of 1964 : Commissioners (Abolition of Office) Act, 1964
State:
Gujarat
Gujarat act 068 of 1986 : The Consumer Protection Act, 1986
State:
Gujarat
Date:
24 Dec 1986
Department:
Food, Civil Supply and Consumer Affairs Department
gujarat act 013 of 1997 : Carriage of Goods Taxation (Repeal) Act, 1997
State:
Gujarat
Gujarat act 24 of 2005 : The CEPT University Act, 2005
State:
Gujarat
Date:
31 Mar 2005
Department:
Department of Education Department
Gujarat act 024 of 2005 : Centre for Environmental Planning and Technology University Act, 2005
State:
Gujarat
Department:
Education Department
Gujarat act 028 of 2006 : Champaner-Pavagadh Archaeological Park World Heritage Area Management Authority Act, 2006
State:
Gujarat
Department:
Sports, Youth and Cultural Activities Department
Ministry:
Ministry of Law
Gujarat act 015 of 2009 : The Childrens University Act, 2009.
State:
Gujarat
Date:
31 Jul 2009
Department:
Education Department
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