Gujarat Acts Starting With B

Gujarat act 018 of 1929 : The Bombay Borstal Schools Act, 1929
State: Gujarat Date: 25 Nov 1929 Department: Home Department
Gujarat act 034 of 1947 : The Bombay Adjudication Proceedings (Transfer and Continuance) Act, 1947
State: Gujarat Date: 22 Nov 1947 Department: Industries and Mines Department
Gujarat act 079 of 1948 : The Bombay Shops and Establishments Act, 1948
State: Gujarat Date: 11 Jan 1949 Department: Labour and Employment Department
Gujarat act 067 of 1948 : The Bombay Tenancy and Agricultural Lands Act-1948
State: Gujarat Date: 31 Mar 1990 Department: Revenue Department
Gujarat act 024 of 1950 : The Bombay Public Trusts Act, 1950
State: Gujarat Date: 14 Aug 1950 Department: Legal Department Ministry: Ministry of MPP and Power
Gujarat act 038 of 1951 : The Bombay State Reserve Police Force Act, 1951
State: Gujarat Date: 23 Oct 1951 Department: Home Department
Gujarat act 060 of 1958 : The Bombay Stamp Act, 1958
State: Gujarat Date: 4 Jun 1958 Department: Revenue Department
Gujarat act 056 of 1959 : The Bombay State Commissioners of Police Act, 1959
State: Gujarat Date: 14 Oct 1959 Department: Home Department
Gujarat act 013 of 1960 : Bombay Motor Vehicles Tax and the Bombay Sales of Motor Spirit Taxation (Gujarat Amendment) Act, 1960
State: Gujarat
Gujarat act 020 of 1961 : The Bombay Industrial Relations (Gujarat Extension and Amendment) Act, 1961
State: Gujarat Date: 6 May 1961 Department: Industries and Mines Department
Gujarat act 001 of 1962 : Bombay Irrigation (Gujarat Extension and Amendment) Act, 1961
State: Gujarat
Gujarat act 006 of 1963 : Bombay Irrigation (Gujarat Amendment) Act, 1962
State: Gujarat
Gujarat act 008 of 1967 : The Bombay Village Police Act, 1867
State: Gujarat Date: 21 Dec 1967 Department: Home Department
Gujarat act 045 of 1976 : Bombay Irrigation (Gujarat Amendment) Act, 1976
State: Gujarat
Gujarat act 026 of 1978 : Bhavnagar University Act, 1978
State: Gujarat Department: Education Department
Gujarat act 006 of 1984 : Bombay Irrigation (Gujarat Second Amendment) Act, 1982
State: Gujarat
Gujarat act 024 of 1987 : Bhavnagar University (Second Amendment) Act, 1987
State: Gujarat
Gujarat act 007 of 1987 : Bhavnagar University (Amendment) Act, 1987
State: Gujarat
Gujarat act 019 of 1990 : Boilers (Gujarat Amendment) Act, 1990
State: Gujarat
Gujarat act 003 of 1991 : Bhavnagar University (Amendment) Act, 1991
State: Gujarat
Gujarat act 028 of 1996 : The BOCW WELFARE CESS ACT
State: Gujarat Date: 19 Aug 1996 Department: Labour and Employment Department
Gujarat act 023 of 2015 : The Bhakta Kavi Narsinh Mehta University Act, 2015.
State: Gujarat Date: 16 Sep 2015 Department: Education Department
Gujarat act 015 of 2017 : The Birsa Munda Tribal University Act, 2017.
State: Gujarat Date: 1 Apr 2017 Department: Tribal Development Department Ministry: Ministry of General Administration