Gujarat Acts Starting With A

Gujarat act 032 of 1961 : Ahmedabad City Courts (Amendment) Act, 1961
State: Gujarat
Gujarat act 019 of 1961 : The Ahmedabad City Courts Act, 1961
State: Gujarat Date: 15 May 1961 Department: Legal Department
Gujarat act 051 of 1963 : Ahmedabad City Courts (Amendment) Act, 1963
State: Gujarat
Gujarat act 045 of 1963 : The ADMINISTRATORS-GENERAL ACT, 1963
State: Gujarat Date: 11 Dec 1963 Department: Legal Department
gujarat act 013 of 1969 : Agricultural University Act, 1969
State: Gujarat
Gujarat act 4 of 1978 : The An Act to amend the Gujarat Ancient Monuments and Archaeological Sites and Remains Act, 1965
State: Gujarat Date: 26 Jan 1978 Department: Department of Sports, Youth and Cultural Activities Department
Gujarat act 033 of 1980 : Ahmedabad City Courts (Amendment) Act, 1980
State: Gujarat
Gujarat act 006 of 2016 : The amendment of Bonus Act 1965
State: Gujarat Date: 1 Jan 2016 Department: Labour and Employment Department
Gujarat act 016 of 2020 : The Ambaji Area Development and Pilgrimage Tourism Governance Act, 2020.
State: Gujarat Department: Urban Development and Urban Housing Department Ministry: Ministry of Govt of Maharashtra