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  1. Home
  2. Acts
  3. Goa
  4. T

Goa Acts Starting With T

goa act 021 of 1975 : Town and Country Planning Act, 1974
State: Goa
goa act 017 of 1985 : Toddy Tappers Welfare Fund Act, 1984
State: Goa
goa act 017 of 1988 : Tax on Luxuries (Hotels and Lodging Houses) Act, 1988
State: Goa
goa act 012 of 1997 : Tax on Infrastructure Act, 1997
State: Goa
goa act 014 of 2000 : Tax on Entry of Goods Act, 2000
State: Goa
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