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  1. Home
  2. Acts
  3. Goa
  4. P

Goa Acts Starting With P

Goa act 000 of 1867 : The Portuguese Civil Code, 1867
State: Goa Date: 1 Jan 1867 Department: Department of Law Department, Government of Goa Ministry: Ministry of Education
Goa act 000 of 1939 : The Portuguese Code of Civil Procedure, 1939
State: Goa Date: 1 Jan 1938 Department: Department of Law Department, Government of Goa
Goa act 005 of 1968 : Prisons (Goa, Daman and Diu Amendment) Act, 1968
State: Goa
goa act 006 of 1984 : Preservation of Trees Act, 1984
State: Goa
goa act 025 of 1985 : Public Health Act, 1985
State: Goa
goa act 010 of 1987 : Public Moneys (Recovery of Dues) Act, 1986
State: Goa
goa act 007 of 1991 : Public Men's Corruption (Investigations and Inquiries) Act, 1988
State: Goa
goa act 014 of 1995 : Public Libraries Act, 1993
State: Goa
goa act 028 of 2003 : Provision of Water Supply Act, 2003
State: Goa
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