Goa Acts Starting With M

goa act 009 of 1966 : Mamlatdar's Court Act, 1966
State: Goa
goa act 016 of 1968 : Municipalities Act, 1968
State: Goa
goa act 007 of 1974 : Motor Vehicles (Taxation on Passengers and Goods) Act, 1974
State: Goa
goa act 001 of 1982 : Members of Legislative Assembly (Removal of Disqualification) Act, 1982
State: Goa
goa act 016 of 1987 : Mining Concessions (Abolition and Declaration as Mining Leases) Act, 1987
State: Goa
Goa act 016 of 1989 : Maharashtra Co-operative Societies (Goa Amendment) Act, 1989
State: Goa
goa act 006 of 1991 : Medical Council Act, 1991
State: Goa
Goa act 013 of 1992 : Maharashtra Co-operative Societies (Goa Amendment) Act, 1992
State: Goa
goa act 002 of 1992 : Motor Vehicles (Taxation on Passengers and Goods) Act, 1991
State: Goa
goa act 020 of 1993 : Marine Fishing Regulation (Relaxation of Time Limit for Registration of Vessels) Act, 1993
State: Goa
goa act 058 of 2001 : Money-Lenders Act, 2001
State: Goa