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  1. Home
  2. Acts
  3. Goa
  4. I

Goa Acts Starting With I

goa act 022 of 1965 : Industrial Development Corporation Act, 1965
State: Goa
Goa act 006 of 1966 : Indian Partnership (Goa, Daman and Diu Amendment) Act, 1966
State: Goa
Goa act 017 of 1968 : Indian Stamp (Goa, Daman and Diu Amendment) Act, 1968
State: Goa
Goa act 011 of 1970 : Indian Fisheries (Goa, Daman and Diu Amendment No. 1) Act, 1970
State: Goa
goa act 018 of 1973 : Irrigation Act, 1973
State: Goa
Goa act 015 of 1989 : Indian Forest (Goa Amendment) Act, 1988
State: Goa
Goa act 002 of 1990 : Indian Forest (Goa Second Amendment) Act, 1989
State: Goa
goa act 063 of 2001 : Indian System of Medicine and Homoeopathy Council Act, 2001
State: Goa
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