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Home
Acts
Goa
G
Goa Acts Starting With G
Goa act 002 of 1964 : Goa, Entertainment Tax Act, 1964
State:
Goa
Goa act 006 of 1964 : Goa, Daman and Diu Administration of Evacuee Property Act, 1964
State:
Goa
Department:
Department of Home Department, Government of Goa
Goa act 007 of 1964 : Goa, Daman and Diu Agricultural Tenancy Act, 1964
State:
Goa
Department:
Department of Revenue Department, Government of Goa
Goa act 005 of 1964 : Goa Excise Duty Act, 1964
State:
Goa
Department:
Department of Finance Department, Government of Goa
Goa act 030 of 1965 : Goa, Daman and Diu (Extension of the Code of Civil Procedure and the Arbitration Act) Act, 1965
State:
Goa
Goa act 003 of 1965 : Goa Salaries and Allowances of Ministers Act, 1964
State:
Goa
goa act 050 of 1965 : Goa, Daman and Diu (Absorbed Employees) Act, 1965
State:
Goa
Goa act 013 of 1965 : The Goa, Daman and Diu Suits Valuation Act, 1965
State:
Goa
Date:
25 Sep 1965
Department:
Department of Law Department, Government of Goa
Ministry:
Ministry of Health and Family Welfare
Goa act 006 of 1965 : Goa Administrative Tribunal Act, 1965
State:
Goa
Department:
Department of Law Department, Government of Goa
Goa act 007 of 1965 : Goa, Daman & Diu General Clauses Act, 1965
State:
Goa
Department:
Department of Law Department, Government of Goa
Goa act 014 of 1965 : Goa, Daman and Diu Judicial Officers' Protection Act, 1965
State:
Goa
Department:
Department of Law Department, Government of Goa
Ministry:
Ministry of Parliamentary Affairs
Goa act 009 of 1965 : Goa, Daman and Diu Khadi and Village Industries Board Act, 1965
State:
Goa
Department:
Department of Industries, Trade and Commerce, Government of Goa
Goa act 016 of 1965 : The Goa1 Civil Courts Act, 1965
State:
Goa
Date:
15 Oct 1965
Department:
Department of Law Department, Government of Goa
Goa act 004 of 1965 : The Goa 1 Salaries and Allowances of the Speaker and Deputy Speaker Act, 1964
State:
Goa
Date:
20 Mar 1965
Department:
Department of Law Department, Government of Goa
Ministry:
Ministry of Law Department
Goa act 015 of 1965 : Goa, Daman and Diu State-Aid to Industries Act, 1965
State:
Goa
Department:
Department of Industries, Trade and Commerce, Government of Goa
Goa act 021 of 1965 : Goa, Daman and Diu Wild Animals and Wild Birds Protection Act, 1965
State:
Goa
Date:
1 Jun 1966
Department:
Department of Forest Department, Government of Goa
Goa act 022 of 1965 : Goa Industrial Development Act, 1965
State:
Goa
Department:
Department of Industries, Trade and Commerce, Government of Goa
Goa act 012 of 1965 : The Goa, Daman and Diu Usury Laws (Amendment) Act, 1965
State:
Goa
Date:
15 Sep 1965
Department:
Department of Industries, Trade and Commerce, Government of Goa
Goa act 013 of 1965 : The Goa Suits Valuation Act, 1965
State:
Goa
Date:
25 Sep 1695
Department:
Department of Law Department, Government of Goa
goa act 004 of 1966 : Goa, Daman and Diu (Extension of the Indian Majority Act) Act, 1966
State:
Goa
goa act 038 of 1966 : Goa, Daman and Diu (Opinion Poll) Act, 1966
State:
Goa
Goa act 009 of 1966 : The Goa, Daman and Diu Mamlatdar s Court Act, 1966
State:
Goa
Date:
26 Oct 1966
Department:
Department of Revenue Department, Government of Goa
Goa act 012 of 1968 : The Goa,1 Housing Board Act, 1968
State:
Goa
Date:
18 Sep 1968
Department:
Department of Housing Board Department, Government of Goa
Ministry:
Ministry of General Administration
Goa act 009 of 1968 : The GOA, DAMAN AND DIU WEIGHTS AND MEASURES (ENFORCEMENT) ACT, 1968.
State:
Goa
Date:
30 Apr 1968
Department:
Department of Legal Metrology, Government of Goa
Goa act 002 of 1969 : Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control Act, 1968
State:
Goa
Goa act 009 of 1969 : Goa, Daman and Diu Land Revenue Code, 1968
State:
Goa
Date:
4 Sep 1969
Department:
Department of Revenue Department, Government of Goa
Goa act 002 of 1969 : The GOA, BUILDINGS (LEASE, RENT AND EVICTION) CONTROL ACT, 1968
State:
Goa
Department:
Department of Revenue Department, Government of Goa
Goa act 003 of 1970 : The Goa, Daman and Diu Dramatic Performances Act, 1969
State:
Goa
Date:
8 Mar 1970
Department:
Department of Home Department, Government of Goa
Goa act 001 of 1971 : The Goa, Daman and Diu (Abolition of Proprietorship of Lands in Diu) Act, 1971
State:
Goa
Date:
31 Jan 1971
Department:
Department of Revenue Department, Government of Goa
Goa act 010 of 1973 : Goa, Daman and Diu Barge Tax Act, 1973
State:
Goa
Department:
Department of Captain of Ports, Government of Goa
Goa act 005 of 1973 : Goa, Daman and Diu Livestock Improvement Act, 1972
State:
Goa
Department:
Department of Animal Husbandry & Veterinary Services Department, Government of Goa
Goa act 018 of 1973 : The Goa, Daman and Diu Irrigation Act, 1973
State:
Goa
Date:
29 Dec 1973
Department:
Department of Water Resource Department, Government of Goa
Ministry:
Ministry of FINANCE
Goa act 004 of 1973 : Goa, Daman and Diu Prevention of Begging Act, 1972
State:
Goa
Department:
Department of Directorate of Social Welfare, Government of Goa
Goa act 013 of 1974 : Goa, Daman and Diu Shops and Establishments Act, 1973
State:
Goa
Department:
Department of Labour & Department of Employment Department, Government of Goa
Goa act 016 of 1973 : The Goa, Daman and Diu Chit Funds Act, 1973
State:
Goa
Date:
5 Dec 1973
Department:
Department of Finance Department, Government of Goa
Goa act 010 of 1974 : The Goa, Daman and Diu Highways Act, 1974.
State:
Goa
Date:
21 Jun 1974
Department:
Department of Public Works Department, Government of Goa
Goa act 007 of 1974 : The Goa, Daman and Diu Motor Vehicles (Taxation on Passengers and Goods) Act, 1974
State:
Goa
Date:
18 May 1974
Department:
Department of Transport Department, Government of Goa
Goa act 008 of 1974 : Goa, Daman and Diu Motor Vehicles Tax Act, 1974
State:
Goa
Department:
Department of Transport Department, Government of Goa
Goa act 009 of 1974 : The Goa, Daman and Diu Diseases of Animals Act, 1974
State:
Goa
Date:
3 Jun 1974
Department:
Department of Animal Husbandry & Veterinary Services Department, Government of Goa
Goa act 016 of 1975 : Goa, Daman and Diu Excise Duty (Validation of Appointments and Proceedings) Act, 1975
State:
Goa
Department:
Department of Finance Department, Government of Goa
Goa act 013 of 1975 : The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975.
State:
Goa
Date:
5 Mar 1977
Department:
Department of Education Department, Government of Goa
Goa act 021 of 1975 : The Goa, Daman and Diu Town and Country Planning Act, 1974
State:
Goa
Date:
4 Nov 1945
Department:
Department of Town and Country Planning Department, Government of Goa
Goa act 021 of 1976 : Goa, Daman and Diu Anatomy Act, 1976
State:
Goa
Department:
Department of Public Health Department, Government of Goa
Goa act 016 of 1976 : Goa, Daman and Diu Habitual Offenders Act, 1976
State:
Goa
Department:
Department of Home Department, Government of Goa
Goa act 001 of 1976 : Goa, Daman and Diu Mundkars (Protection From Eviction) Act, 1975
State:
Goa
Department:
Department of Revenue Department, Government of Goa
Goa act 012 of 1976 : Goa, Daman and Diu Plant Diseases and Pests Act, 1976
State:
Goa
Department:
Department of Agriculture, Government of Goa
Goa act 014 of 1976 : Goa, Daman and Diu Public Gambling Act, 1976
State:
Goa
Department:
Department of Home Department, Government of Goa
goa act 016 of 1978 : Goa, Daman and Diu (Extension of the Indian Easements Act) Act, 1978
State:
Goa
Goa act 013 of 1978 : Goa, Daman and Diu Prevention of Cow Slaughter Act, 1978
State:
Goa
Department:
Department of Animal Husbandry & Veterinary Services Department, Government of Goa
Goa act 001 of 1979 : Goa, Daman and Diu Ancient Monuments and Archaeological Sites and Remains Act, 1978
State:
Goa
Date:
1 Jan 1981
Department:
Department of Archaeology, Government of Goa.
goa act 010 of 1980 : Goa, Daman and Diu (Extension of the Powers of Attorney Act) Act, 1980
State:
Goa
Goa act 005 of 1980 : The Goa, Daman and Diu Laying of Rules Before Legislature Act, 1980
State:
Goa
Date:
6 May 1980
Department:
Department of Law Department, Government of Goa
Goa act 015 of 1981 : Goa, Daman and Diu Comunidade Employees (Conditions of Service) Act, 1981
State:
Goa
Department:
Department of Revenue Department, Government of Goa
Goa act 008 of 1981 : Goa, Daman and Diu Debt. Relief Act, 1980
State:
Goa
Department:
Department of Revenue Department, Government of Goa
Goa act 003 of 1981 : Goa, Daman and Diu Marine Fishing Regulation Act, 1980
State:
Goa
Date:
16 Oct 1980
Department:
Department of Fisheries Department, Government of Goa
Goa act 014 of 1981 : The Goa, Daman and Diu (Authority for Use of Eyes for Therapeutic Purposes) Act, 1981
State:
Goa
Date:
24 Sep 1981
Department:
Department of Public Health Department, Government of Goa
Goa act 010 of 1982 : Goa, Daman and Diu Registration of Tourist Trade Act, 1982
State:
Goa
Date:
28 Jul 1982
Department:
Department of Tourism, Government of Goa
Goa act 006 of 1984 : The Goa, Daman and Diu Preservation of Trees Act, 1984
State:
Goa
Date:
1 Aug 1984
Department:
Department of Forest Department, Government of Goa
Goa act 022 of 1985 : Goa, Daman and Diu Barge (Taxation on Goods) Act, 1985
State:
Goa
Department:
Department of Captain of Ports, Government of Goa
Goa act 015 of 1985 : Goa, Daman and Diu School Education Act, 1984
State:
Goa
Department:
Department of Education Department, Government of Goa
Goa act 007 of 1986 : Goa, Daman and Diu Electricity Duty Act, 1986
State:
Goa
Department:
Department of Electricity Department, Government of Goa
Goa act 009 of 1986 : The Goa, Daman and Diu Fire Force Act, 1986
State:
Goa
Date:
17 Oct 1986
Department:
Department of Home Department, Government of Goa
Goa act 018 of 1987 : Goa, Daman and Diu Reorganisation Act, 1987
State:
Goa
Goa act 010 of 1987 : The Goa Public Moneys (Recovery of Dues) Act, 1986.
State:
Goa
Date:
5 Aug 1986
Department:
Department of Revenue Department, Government of Goa
Goa act 005 of 1987 : Goa, Daman and Diu Official Language Act, 1987
State:
Goa
Department:
Official Language Department
Goa act 018 of 1988 : Goa Salary, Allowances and Pension of Members of the Legislative Assembly (Amendment) Act, 1988
State:
Goa
Goa act 008 of 1988 : Goa Highways (Amendment) Act, 1988
State:
Goa
Goa act 013 of 1988 : Goa Legislative Diploma No. 2070 Dated 15-4-1961 (Amendment) Act, 1988
State:
Goa
Goa act 010 of 1988 : Goa Registration of Tourist Trade (Amendment) Act, 1988
State:
Goa
goa act 023 of 1988 : Goa (Extension of the Bankers' Books Evidence Act) Act, 1988
State:
Goa
Goa act 005 of 1988 : Goa Motor Vehicles Tax (Amendment) Act, 1988
State:
Goa
Goa act 007 of 1988 : Goa Money Lenders' (First Amendment) Act, 1988
State:
Goa
Goa act 001 of 1988 : Goa Town and Country Planning (Amendment) Act, 1988
State:
Goa
Goa act 011 of 1988 : Goa Buildings (Lease, Rent and Eviction) Control (Amendment) Act, 1988
State:
Goa
Goa act 021 of 1988 : Goa Maintenance of Public Order and Safety Act, 1988
State:
Goa
Date:
27 Jul 1988
Department:
Department of Home Department, Government of Goa
Goa act 004 of 1988 : Goa Contingency Fund Act, 1988
State:
Goa
Department:
Department of Finance Department, Government of Goa
Goa act 022 of 1988 : Goa Public Premises (Eviction of Unauthorised Occupants) Act, 1988
State:
Goa
Department:
Department of Revenue Department, Government of Goa
Goa act 006 of 1988 : The Goa Motor Vehicles (Requisitioning and Control) Act, 1988
State:
Goa
Date:
12 May 1988
Department:
Department of Transport Department, Government of Goa
Goa act 001 of 1989 : Goa Salary, Allowances and Pension of Members of the Legislative Assembly (Amendment) Act, 1989
State:
Goa
Goa act 014 of 1988 : Goa Land Revenue Code (Amendment) Act, 1988
State:
Goa
Goa act 014 of 1989 : Goa Marine Fishing Regulation (Amendment) Act, 1989
State:
Goa
Goa act 002 of 1989 : Goa Salaries and Allowances of Ministers (Amendment) Act, 1988
State:
Goa
Goa act 003 of 1989 : Goa (Absorbed Employees) (Amendment) Act, 1988
State:
Goa
Goa act 018 of 1989 : Goa Sales Tax (Amendment) Act, 1989
State:
Goa
Goa act 013 of 1989 : Goa Public Health (Amendment) Act, 1989
State:
Goa
Goa act 019 of 1989 : Goa Administration of Evacuee Property (Amendment) Act, 1989
State:
Goa
Goa act 012 of 1989 : Goa Motor Vehicles (Taxation on Passengers and Goods) (Amendment) Act, 1989
State:
Goa
Goa act 017 of 1989 : Goa Civil Courts (Amendment) Act, 1989
State:
Goa
Goa act 020 of 1989 : Goa Essential Services Maintenance Act, 1988
State:
Goa
Date:
6 Apr 1988
Department:
Department of Home Department, Government of Goa
Goa act 014 of 1990 : Goa Public Moneys (Recovery of Dues) (Amendment) Act, 1990
State:
Goa
Goa act 018 of 1990 : Goa Salaries and Allowances of Ministers (Amendment) Act, 1990
State:
Goa
Goa act 011 of 1990 : Goa Sales Tax (Amendment) Act, 1990
State:
Goa
Goa act 001 of 1990 : Goa School Education (Amendment) Act, 1989
State:
Goa
goa act 013 of 1990 : Goa (Extension of Dowry Prohibition Act) Act, 1990
State:
Goa
Goa act 010 of 1990 : Goa Sales Tax (Amendment and Validation) Act, 1990
State:
Goa
Goa act 016 of 1990 : Goa Motor Vehicles (Taxation on Passengers and Goods) Amendment Act, 1990
State:
Goa
Goa act 017 of 1990 : Goa Motor Vehicles Tax (Amendment) Act, 1990
State:
Goa
Goa act 012 of 1990 : Goa Mundkars (Protection from Eviction) (Amendment) Act, 1990
State:
Goa
Goa act 007 of 1990 : Goa Contingency Fund (First Amendment) Act, 1990
State:
Goa
Goa act 008 of 1990 : The Goa Change of Name and Surname Act, 1990
State:
Goa
Date:
3 Sep 1990
Department:
Department of Law Department, Government of Goa
Goa act 005 of 1990 : The Goa Prevention of Defacement of Property Act, 1988
State:
Goa
Date:
21 Mar 1988
Department:
Department of Department of Urban Development, Government of Goa
Goa act 009 of 1990 : Goa Ferries Act, 1990
State:
Goa
Department:
Department of River Navigation Department, Government of Goa.
Goa act 010 of 1991 : Goa Industrial Development (Amendment) Act, 1988
State:
Goa
Goa act 009 of 1991 : Goa Mundkars (Protection from Eviction) (Amendment) Act, 1991
State:
Goa
Goa act 004 of 1991 : Goa Agricultural Tenancy (Amendment) Act, 1991
State:
Goa
Goa act 008 of 1991 : Goa Prevention of Malpractices at University, Board and other Specified Examinations Act, 1991
State:
Goa
Date:
28 Feb 1991
Department:
Department of Education Department, Government of Goa
Goa act 006 of 1991 : The Goa Medical Council Act, 1991
State:
Goa
Date:
3 Aug 1991
Department:
Department of Public Health Department, Government of Goa
Goa act 003 of 1991 : Goa Land Use (Regulation) Act, 1991
State:
Goa
Date:
19 Feb 1991
Department:
Department of Revenue Department, Government of Goa
Ministry:
Ministry of Vidhai
Goa act 007 of 1992 : Goa Industrial Development (Amendment) Act, 1991
State:
Goa
Goa act 006 of 1992 : Goa Sales Tax (Amendment) Act, 1992
State:
Goa
Goa act 011 of 1992 : Goa Public Gambling (Amendment) Act, 1992
State:
Goa
Goa act 009 of 1992 : Goa (Brackish Water) Fish Farming Regulation Act, 1991
State:
Goa
Department:
Department of Fisheries Department, Government of Goa
Goa act 008 of 1992 : Goa Prevention of Defacement of Property (Amendment) Act, 1991
State:
Goa
Goa act 014 of 1992 : Goa Town and Country Planning (Amendment) Act, 1992
State:
Goa
Goa act 012 of 1992 : Goa Buildings (Lease, Rent and Eviction) Control (Amendment) Act, 1992
State:
Goa
Goa act 016 of 1993 : The Goa State Guarantees Act, 1993
State:
Goa
Date:
12 Jul 1993
Department:
Department of Finance Department, Government of Goa
Goa act 013 of 1993 : Goa State Commission for Backward Classes Act, 1993
State:
Goa
Date:
30 Mar 1993
Department:
Department of Directorate of Social Welfare, Government of Goa
Goa act 020 of 1993 : The Goa Marine Fishing Regulation (Relaxation of Time Limit for Registration of Vessels) Act, 1993
State:
Goa
Date:
19 Jul 1993
Department:
Department of Fisheries Department, Government of Goa
Goa act 015 of 1994 : Goa [Extension of the Orphanages and Other Charitable Homes (Supervision and Control) Act] Act, 1993
State:
Goa
Goa act 014 of 1994 : Goa Panchayat Raj Act, 1994
State:
Goa
Department:
Department of Panchayats, Government of Goa
Ministry:
Ministry of NO MINISTRY
goa act 016 of 1995 : Goa [Extension of the Electricity (Supply) Act] Act, 1995
State:
Goa
Goa act 014 of 1995 : The Goa Public Libraries Act, 1993
State:
Goa
Date:
26 Nov 1993
Department:
Department of Art & Culture, Government of Goa.
Goa act 018 of 1995 : Goa Members of the Legislative Assembly (Special Rights) Act, 1995
State:
Goa
Department:
Department of Law Department, Government of Goa
Goa act 020 of 1995 : Goa Land (Prohibition on Construction) Act, 1995
State:
Goa
Department:
Department of Revenue Department, Government of Goa
Goa act 004 of 1996 : The Goa Compulsory Elementary Education Act, 1995
State:
Goa
Date:
8 Jun 2018
Department:
Department of Education Department, Government of Goa
Ministry:
Ministry of Vidhai
Goa act 010 of 1996 : Goa State Commission for Women Act, 1996
State:
Goa
Date:
31 Jul 1996
Department:
Department of Directorate of Women & Child, Government of Goa.
Goa act 007 of 1996 : Goa Animal Preservation Act, 1995
State:
Goa
Department:
Department of Animal Husbandry & Veterinary Services Department, Government of Goa
Ministry:
Ministry of Vidhai
Goa act 028 of 1997 : Goa Right to Information Act, 1997
State:
Goa
Department:
Department of Information & Publicity, Government of Goa
Goa act 005 of 1997 : The Goa Non-Biodegradable Garbage (Control) Act, 1996
State:
Goa
Date:
18 Dec 1996
Department:
Department of Science & Technology Department, Government of Goa.
Goa act 013 of 1997 : Goa Fruit and Ornamental Plant Nurseries (Regulation) Act, 1995
State:
Goa
Date:
9 Oct 2019
Department:
Department of Agriculture, Government of Goa
Goa act 002 of 1997 : Goa Advocates' Welfare Fund Act, 1995
State:
Goa
Department:
Department of Law Department, Government of Goa
Goa act 027 of 1997 : Goa Command Area Development Act, 1997
State:
Goa
Department:
Department of Water Resource Department, Government of Goa
Goa act 022 of 1998 : Goa School Education (Amendment) Act, 1998
State:
Goa
Goa act 006 of 1998 : Goa (Institute Menezes Braganza) (Supplemental Provisions) Act, 1997
State:
Goa
Date:
15 Dec 1997
Department:
Department of Art & Culture, Government of Goa.
Goa act 021 of 1998 : The Goa Medical Council (Validation of Appointment and Proceedings) Act, 1998
State:
Goa
Date:
17 Aug 1998
Department:
Department of Public Health Department, Government of Goa
Goa act 023 of 1998 : Goa Oil Palm (Regulation of Production and Processing) Act, 1998
State:
Goa
Date:
6 Jul 1998
Department:
Department of Agriculture, Government of Goa
Goa act 009 of 1999 : Goa School Education (Amendment) Act, 1999
State:
Goa
Goa act 005 of 1999 : Goa Prohibition of Smoking and Spitting Act, 1997
State:
Goa
Date:
31 Jul 1997
Department:
Department of Health Services, Government of Goa
Goa act 010 of 1999 : Goa Protection of Interests of Depositors (in Financial Establishments) Act, 1999
State:
Goa
Date:
3 Aug 1999
Department:
Department of Finance Department, Government of Goa
Goa act 006 of 1999 : Goa Tillari Irrigation Development Corporation Act, 1999
State:
Goa
Department:
Department of Water Resource Department, Government of Goa
Ministry:
Ministry of Govt of Maharashtra
Goa act 028 of 2000 : Goa Non-Biodegradable Garbage (Control) (Amendment) Act, 2000
State:
Goa
Goa act 027 of 2000 : Goa Prohibition of Smoking and Spitting (Amendment) Act, 2000
State:
Goa
Goa act 026 of 2000 : Goa School Education (Amendment) Act, 2000
State:
Goa
Goa act 029 of 2000 : Goa Rural Improvement and Welfare Cess Act, 2000
State:
Goa
Department:
Department of Transport Department, Government of Goa
Goa act 024 of 2000 : Goa Cess on Fluid Milk (Control) Act, 2000
State:
Goa
Date:
26 Jul 2000
Department:
Department of Animal Husbandry & Veterinary Services Department, Government of Goa
Goa act 044 of 2001 : Goa Prohibition of Smoking and Spitting (Amendment) Act, 2001
State:
Goa
Goa act 036 of 2001 : The Goa Co-operative Societies Act, 2001
State:
Goa
Date:
18 May 2001
Department:
Department of Co-operative Department, Government of Goa
Ministry:
Ministry of Law Department
Goa act 057 of 2001 : Goa (Quorum in the Legislative Assembly) Act, 2001
State:
Goa
Date:
22 Feb 2007
Department:
Department of Law Department, Government of Goa
Ministry:
Ministry of Law Department
Goa act 035 of 2001 : The Goa Employment (Conditions of Service) and Retirement Benefit Act, 2001
State:
Goa
Date:
19 Sep 2001
Department:
Department of Labour & Department of Employment Department, Government of Goa
Goa act 056 of 2001 : Goa Tourist Places (Protection and Maintenance) Act, 2001
State:
Goa
Date:
23 Jul 2001
Department:
Department of Tourism, Government of Goa
Goa act 027 of 2001 : Goa Coaching Classes (Regulation) Act, 2001
State:
Goa
Department:
Department of Education Department, Government of Goa
Goa act 008 of 2002 : Goa (Prohibition of Further Payments and Recovery of Rebate Benefits) Act, 2002
State:
Goa
Department:
Department of Electricity Department, Government of Goa
Goa act 010 of 2002 : Goa Marine Fishing Regulation (Relaxation of Time Limit for Registration of Vessels) Act, 2002
State:
Goa
Date:
17 Jan 2002
Department:
Department of Fisheries Department, Government of Goa
Goa act 001 of 2002 : Goa Ground Water Regulation Act, 2002
State:
Goa
Department:
Department of Water Resource Department, Government of Goa
Ministry:
Ministry of FINANCE
Goa act 022 of 2003 : Goa Education Development Corporation Act, 2003
State:
Goa
Department:
Department of Education Department, Government of Goa
Goa act 018 of 2003 : Goa Children's Act, 2003
State:
Goa
Department:
Department of Law Department, Government of Goa
Goa act 018 of 2003 : The Goa Children's Act, 2003
State:
Goa
Date:
30 Apr 2003
Department:
Department of Directorate of Women & Child, Government of Goa.
Goa act 028 of 2003 : The Goa Provision of Water Supply Act, 2003
State:
Goa
Date:
1 Oct 2003
Department:
Department of Public Works Department, Government of Goa
Goa act 003 of 2004 : Goa Sales Tax (Amendment) Act, 2004
State:
Goa
Goa act 009 of 2004 : Goa Medical Practitioners Act, 2004
State:
Goa
Date:
19 Feb 2004
Department:
Department of Public Health Department, Government of Goa
Goa act 020 of 2004 : The Goa Salary, Allowances and Pension of Members of the Legislative Assembly Act, 2004
State:
Goa
Date:
24 Aug 2004
Department:
Department of Law Department, Government of Goa
Ministry:
Ministry of Law Department
Goa act 005 of 2005 : Goa Reconstruction of Registers and Records Act, 2005
State:
Goa
Department:
Department of Law Department, Government of Goa
Goa act 009 of 2005 : The Goa Value Added Tax Act, 2005
State:
Goa
Date:
31 Mar 2005
Department:
Department of Finance Department, Government of Goa
Goa act 013 of 2005 : Goa Members of Legislative Assembly (Removal of Disqualification) Act, 2005
State:
Goa
Department:
Department of Law Department, Government of Goa
Ministry:
Ministry of Law Department
Goa act 019 of 2006 : Goa Tax on Luxuries (Amendment) Act, 2006
State:
Goa
Goa act 012 of 2006 : The Goa Fiscal Responsibility and Budget Management Act, 2006
State:
Goa
Date:
10 May 2006
Department:
Department of Finance Department, Government of Goa
Goa act 009 of 2006 : Goa Rehabilitation Board Act, 2006
State:
Goa
Department:
Department of Revenue Department, Government of Goa
Goa act 006 of 2007 : The Goa Land Revenue (Modification and Regularisation of Grants under Decree No. 3602 dated 24-11-1917) Act, 2007
State:
Goa
Date:
20 Apr 2007
Department:
Department of Revenue Department, Government of Goa
Ministry:
Ministry of EDUCATION
Goa act 002 of 2007 : The Goa Vexatious Litigation (Prevention) Act, 2007
State:
Goa
Date:
17 Mar 2007
Department:
Department of Law Department, Government of Goa
Ministry:
Ministry of Law Department
Goa act 010 of 2007 : Goa Information Technology Development Act, 2007
State:
Goa
Date:
25 Jan 2007
Department:
Department of Information Technology, Government of Goa
Goa act 011 of 2007 : Goa Agricultural Produce Marketing (Development and Regulation) Act, 2007
State:
Goa
Date:
1 Aug 2008
Department:
Department of Co-operative Department, Government of Goa
Goa act 006 of 2008 : Goa (Regulation of Land Development and Building Construction) Act, 2008
State:
Goa
Department:
Department of Town and Country Planning Department, Government of Goa
Goa act 017 of 2009 : Goa (Recovery of Arrears of Tax through Settlement) Act, 2009
State:
Goa
Date:
8 Jun 2009
Department:
Department of Finance Department, Government of Goa
Goa act 013 of 2009 : Goa Health Services Development Act, 2008
State:
Goa
Date:
8 Apr 2010
Department:
Department of Health Services, Government of Goa
Goa act 009 of 2009 : Goa Prohibition of Ragging Act, 2008
State:
Goa
Date:
25 Mar 2008
Department:
Department of Education Department, Government of Goa
Goa act 014 of 2009 : Goa Sewerage System and Sanitation Services Management Act, 2008
State:
Goa
Date:
27 Aug 2008
Department:
Department of Public Works Department, Government of Goa
Goa act 020 of 2009 : Goa Tax on Infrastructure Act, 2009
State:
Goa
Department:
Department of Town and Country Planning Department, Government of Goa
Goa act 009 of 2010 : The Goa Commission for Scheduled Castes and Scheduled Tribes Act, 2010
State:
Goa
Date:
26 Mar 2010
Department:
Department of Directorate of Social Welfare, Government of Goa
Goa act 012 of 2012 : The Goa Human Resource Development Act, 2012.
State:
Goa
Date:
6 Aug 2012
Department:
Department of Personnel, Government of Goa
Goa act 003 of 2012 : Goa Lokayukta Act, 2011
State:
Goa
Department:
Department of Vigilance Department, Government of Goa
Goa act 021 of 2012 : The Goa (Rajiv Gandhi IT Habitat-Cancellation / Abolition and Regulation of Allotment of Plots) Act, 2012
State:
Goa
Date:
24 Sep 2012
Department:
Department of Information Technology, Government of Goa
Goa act 023 of 2012 : The Goa Nursing Council Act, 2012.
State:
Goa
Date:
8 Aug 2012
Department:
Department of Public Health Department, Government of Goa
Goa act 026 of 2013 : The Goa High Court (Hearing of Writ Petitions by Division Bench and Abolition of Letters Patent Appeals) Act, 2013
State:
Goa
Date:
9 Dec 2013
Department:
Department of Law Department, Government of Goa
Goa act 019 of 2013 : The Goa (Right of Citizens to Time-Bound Delivery of Public Services) Act, 2013
State:
Goa
Date:
3 May 2013
Department:
Department of Archives, Government of Goa.
Goa act 015 of 2013 : The Goa Cess on Products and Substances Causing Pollution (Green Cess) Act, 2013
State:
Goa
Date:
29 Apr 2013
Department:
Department of Science & Technology Department, Government of Goa.
Ministry:
Ministry of FINANCE
Goa act 024 of 2013 : The Goa Medicare Service Personnel and Medicare Service Institutions (Prevention of Violence and Damage or Loss to Property) Act, 2013
State:
Goa
Date:
15 Oct 2013
Department:
Department of Public Health Department, Government of Goa
Ministry:
Ministry of FINANCE
Goa act 023 of 2013 : The Goa Money Lenders and Accredited Loan Providers Act, 2013.
State:
Goa
Date:
15 Oct 2013
Department:
Department of Finance Department, Government of Goa
Goa act 008 of 2014 : The Goa (Abolition of Proprietorships, Titles and Grants of Lands) Act, 2014.
State:
Goa
Date:
7 Mar 2014
Department:
Department of Revenue Department, Government of Goa
Goa act 013 of 2014 : The Goa Investment Promotion Act, 2014
State:
Goa
Date:
21 Aug 201
Department:
Department of Industries, Trade and Commerce, Government of Goa
Goa act 016 of 2014 : The Goa Transfer and Posting of Officers Act, 2014
State:
Goa
Date:
20 Aug 2014
Department:
Department of Personnel, Government of Goa
Goa act 023 of 2016 : The Goa Succession, Special Notaries and Inventory Proceeding Act, 2012
State:
Goa
Date:
19 Sep 2016
Department:
Department of Law Department, Government of Goa
Ministry:
Ministry of Law Department
Goa act 025 of 2016 : The Goa (Allotment of Plots to Certain Displaced Persons) Act, 2016
State:
Goa
Date:
27 Sep 2016
Department:
Department of Revenue Department, Government of Goa
Goa act 019 of 2016 : The Goa Waste Management Corporation Act, 2016
State:
Goa
Date:
10 Aug 2016
Department:
Department of Science & Technology Department, Government of Goa.
Ministry:
Ministry of FINANCE
Goa act 020 of 2016 : The Goa Regularisation of Unauthorized Construction Act, 2016
State:
Goa
Date:
12 Sep 2016
Department:
Department of Revenue Department, Government of Goa
Goa act 016 of 2017 : The Goa Compensation to the Project Affected Persons and Vesting of Land in the Government Act, 2017.
State:
Goa
Date:
7 Aug 2017
Department:
Department of Revenue Department, Government of Goa
Goa act 004 of 2017 : The Goa Goods and Services Tax Act, 2017
State:
Goa
Date:
23 May 2017
Department:
Department of Finance Department, Government of Goa
Goa act 011 of 2017 : The Goa Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2017
State:
Goa
Date:
18 Aug 2017
Department:
Department of Planning Department, Government of Goa
Goa act 014 of 2018 : The Goa State Higher Education Council Act, 2018.
State:
Goa
Date:
30 Jul 2018
Department:
Department of Education Department, Government of Goa
Goa act 010 of 2018 : The Goa (Mopa Airport Development Authority) Act, 201
State:
Goa
Date:
31 Aug 2018
Department:
Department of Civil Aviation Department, Government of Goa
Goa act 019 of 2019 : The Goa Clinical Establishments (Registration and Regulation) Act, 2019
State:
Goa
Date:
9 Aug 2019
Department:
Department of Public Health Department, Government of Goa
Goa act 016 of 2022 : The Goa Electronic Delivery of Notices Act, 2022
State:
Goa
Date:
8 Sep 2022
Department:
Department of Law Department, Government of Goa
Goa act 025 of 2024 : The Goa Erection of Shacks on Public Beaches (Regulation and Control) Act, 2024
State:
Goa
Date:
7 Aug 2024
Department:
Department of Urban Development, Government Of Goa
Goa act 021 of 2024 : The Goa Escheats, Forfeiture and Bona Vacantia Act, 2024
State:
Goa
Date:
6 Oct 2024
Department:
Department of Revenue Department, Government Of Goa
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