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  1. Home
  2. Acts
  3. Goa
  4. C

Goa Acts Starting With C

goa act 008 of 1964 : Contingency Fund Act, 1964
State: Goa
goa act 016 of 1965 : Civil Courts Act, 1965
State: Goa
goa act 016 of 1973 : Chit Funds Act, 1973
State: Goa
Goa act 004 of 1986 : Cinematograph (Goa, Daman and Diu Amendment) Act, 1986
State: Goa
Goa act 001 of 1987 : Code of Criminal Procedure (Goa, Daman and Diu Amendment) Act, 1986
State: Goa
goa act 008 of 1990 : Change of Name and Surname Act, 1990
State: Goa
goa act 004 of 1996 : Compulsory Elementary Education Act, 1995
State: Goa
goa act 036 of 2001 : Co-operative Societies Act, 2001
State: Goa
goa act 001 of 2003 : City of Panaji Corporation Act, 2002
State: Goa
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