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Acts
Delhi
S
Delhi Acts Starting With S
Delhi act 021 of 1860 : The SOCIETIES REGISTRATION ACT, 1860
State:
Delhi
Date:
21 May 1860
Department:
Revenue Department
Delhi act 074 of 1956 : The Central Sales Tax Act, 1956
State:
Delhi
Date:
21 Oct 1956
Department:
Department of Revenue
Ministry:
Ministry of Finance
Delhi act 096 of 1956 : The Slum Clearance Act 1956
State:
Delhi
Date:
29 Dec 1956
Department:
Department of Delhi Urban Shelter improvement Board
Delhi act 054 of 1966 : The Seeds Act, 1966
State:
Delhi
Date:
29 Dec 1966
Department:
Development Department
Delhi act 007 of 1995 : The Speaker and Deputy Speaker of the National Capital Territory of Delhi (Salaries and Allowances) Act, 1994
State:
Delhi
Date:
19 Dec 1995
Department:
Law, Justice and Legislative Affairs Department
Delhi act 005 of 2003 : The Salary and Allowances of the Chief Whip in the Legislative Assembly of the National Capital Territory of Delhi Act, 2003
State:
Delhi
Date:
9 Jun 2003
Department:
Law, Justice and Legislative Affairs Department
Delhi act 014 of 2013 : The SEXUALHARASSMENT OF WOMEN AT WORKPLACE (PREVENTION, PROHIBITION AND REDRESSAL) ACT, 2013
State:
Delhi
Department:
Department of Women and Child Development
Delhi act 007 of 2014 : The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014
State:
Delhi
Date:
4 Mar 2014
Department:
Department of Urban Development
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