Delhi act 012 of 1919 : The Poisons Act
State: Delhi
Date: 3 Sep 1919
Department:
HOME DEPARTMENT
Delhi act 020 of 1958 : The Probation of Offenders Act, 1958
State: Delhi
Date: 16 May 1958
Department:
Department of Social Welfare
Delhi act 069 of 1993 : The Public Records Act, 1993 & Public Records Rules, 1997
State: Delhi
Date: 13 Jan 1999
Department:
Art, Culture and Language Department
Delhi act 004 of 1994 : The PUNJAB COURTS (DELHI AMENDMENT) ACT, 1994
State: Delhi
Date: 8 Apr 1994
Department:
Law, Justice and Legislative Affairs Department
Delhi act 057 of 1994 : The Pre-natal Diagnostic Techniques (Regulation and Prevention of Misuse) Act, 1994
State: Delhi
Date: 1 Jan 1996
Department:
Revenue Department
Delhi act 008 of 1996 : The PROVINCIAL SMALL CAUSE COURTS (DELHI AMENDMENT) ACT, 1995
State: Delhi
Date: 4 Sep 1996
Department:
Law, Justice and Legislative Affairs Department
Delhi act 006 of 2000 : The PLASTIC BAG NON-BIODEGRADABLE GARBAGE (CONTROL) ACT, 2000
State: Delhi
Date: 29 Nov 2000
Department:
Department of Environment
Delhi act 029 of 2005 : The Private Security Agencies (Regulation) Act, 2005
State: Delhi
Date: 23 Jun 2005
Department:
HOME DEPARTMENT
Delhi act 043 of 2005 : The PROTECTION OF WOMEN FROM DOMESTIC VIOLENCE ACT, 2005
State: Delhi
Department:
Department of Women and Child Development