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Parallel Search is an AI-driven legal research functionality that uses natural language understanding to find conceptually relevant case law, even without exact keyword matches.
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Acts
Delhi
N
Delhi Acts Starting With N
Delhi act 061 of 1985 : The Narcotic Drugs and Psychotropic Substances Act, 1985
State:
Delhi
Date:
16 Sep 1985
Department:
Department of Revenue
Ministry:
Ministry of Finance
Delhi act 044 of 1994 : The New Delhi Municipal Council Act, 1994
State:
Delhi
Date:
14 Jul 1994
Department:
Department of Urban Development
Ministry:
Ministry of Housing and Urban Affairs
Delhi act 006 of 1997 : The National Capital Territory of Delhi, Members of Legislative Assembly (Removal of Disqualification) Act, 1997
State:
Delhi
Date:
9 Sep 1997
Department:
Law, Justice and Legislative Affairs Department
Delhi act 003 of 2007 : The National Law School of Delhi University Bill, 2007
State:
Delhi
Date:
16 Jan 2008
Department:
Department of Directorate of Higher Education
Delhi act 033002 of 2007 : The National Capital Territory of Delhi (Incredible India) Bed and Breakfast Establishments (Registration and Regulation) Act, 2007 (Delhi Act 11 of 2007)
State:
Delhi
Date:
10 Dec 2007
Department:
Department of Tourism
delhi act 020 of 2011 : National Capital Territory of Delhi Laws (Special Provisions) Second Act, 2011
State:
Delhi
Delhi act 020 of 2013 : The National Food Security Act -2013
State:
Delhi
Date:
10 Sep 2013
Department:
Department of Food Supplies and Consumer Affairs
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