Delhi act 011 of 1948 : The Minimum Wages Act, 1948 with Delhi Amendment
State: Delhi
Date: 15 Mar 1948
Department:
Labour Department
Delhi act 016 of 1955 : The M and TP Excise Duties Act 1955
State: Delhi
Date: 27 Apr 1955
Department:
Excise, Entertainment and Luxury Tax Department
Delhi act 059 of 1988 : The Motor Vehicles Act, 1988
State: Delhi
Date: 14 Oct 1988
Department:
Transport Department
Ministry:
Ministry of Road Transport and Highways
Delhi act 008 of 1995 : The Ministers of the Government of the National Capital Territory of Delhi (Salaries and Allowances) Act, 1994
State: Delhi
Date: 19 Dec 1995
Department:
Law, Justice and Legislative Affairs Department
Delhi act 006 of 1995 : The Member of Legislative Assembly of the National Capital Territory of Delhi (Salaries, Allowances, Pension etc.) Act, 1994
State: Delhi
Date: 19 Dec 1995
Department:
Law, Justice and Legislative Affairs Department
act 060 of 2002 : Metro Railways (Operation and Maintenance) Act, 2002
State: Delhi
Ministry:
Ministry of Housing and Urban Affairs
Delhi act 056 of 2007 : The Maintenance and Welfare of Parents and Senior Citizens Act, 2007
State: Delhi
Date: 29 Dec 2007
Department:
Department of Social Justice and Empowerment
Ministry:
Ministry of Social Justice and Empowerment