All
All
Parallel
Title
Appellant
Respondent
Lawyer
Parallel Search is an AI-driven legal research functionality that uses natural language understanding to find conceptually relevant case law, even without exact keyword matches.
Hi, I'm AMICUS. Your GPT powered virtual legal assistant.
Let's chat.
Log in
Sign Up
Select Country
India
UK
&
Ireland
AMICUS AI
CaseIQ
Keyword Research
Parallel Search
Browse
Commentaries
Columns
My Project
New chat
Federal
U.S. Supreme Court
Federal Circuit
1st Circuit
2d Circuit
3d Circuit
4th Circuit
5th Circuit
6th Circuit
7th Circuit
8th Circuit
9th Circuit
10th Circuit
11th Circuit
Court of Appeals for the D.C. Circuit
Board of Immigration Appeals
Special Courts
Bankruptcy
State
Alabama
Alaska
Arkansas
Arizona
California
Colorado
Connecticut
Delaware
District Of Columbia
Florida
Georgia
Guam
Hawaii
Iowa
Idaho
Illinois
Indiana
Kansas
Kentucky
Louisiana
Massachusetts
Maryland
Maine
Michigan
Minnesota
Missouri
Mississippi
Montana
Nebraska
North Carolina
North Dakota
New Hampshire
New Jersey
Northern Mariana Islands
New Mexico
Nevada
New York
Ohio
Oklahoma
Oregon
Pennsylvania
Puerto Rico
Rhode Island
South Carolina
South Dakota
Tennessee
Texas
Utah
Virginia
Vermont
Washington
Wisconsin
West Virginia
Wyoming
Home
Acts
Delhi
M
Delhi Acts Starting With M
Delhi act 011 of 1948 : The Minimum Wages Act, 1948 with Delhi Amendment
State:
Delhi
Date:
15 Mar 1948
Department:
Labour Department
Delhi act 016 of 1955 : The M and TP Excise Duties Act 1955
State:
Delhi
Date:
27 Apr 1955
Department:
Excise, Entertainment and Luxury Tax Department
Delhi act 059 of 1988 : The Motor Vehicles Act, 1988
State:
Delhi
Date:
14 Oct 1988
Department:
Transport Department
Ministry:
Ministry of Road Transport and Highways
Delhi act 008 of 1995 : The Ministers of the Government of the National Capital Territory of Delhi (Salaries and Allowances) Act, 1994
State:
Delhi
Date:
19 Dec 1995
Department:
Law, Justice and Legislative Affairs Department
Delhi act 006 of 1995 : The Member of Legislative Assembly of the National Capital Territory of Delhi (Salaries, Allowances, Pension etc.) Act, 1994
State:
Delhi
Date:
19 Dec 1995
Department:
Law, Justice and Legislative Affairs Department
Delhi act 060 of 2002 : Metro Railways (Operation and Maintenance) Act, 2002
State:
Delhi
Delhi act 056 of 2007 : The Maintenance and Welfare of Parents and Senior Citizens Act, 2007
State:
Delhi
Date:
29 Dec 2007
Department:
Department of Social Justice and Empowerment
Ministry:
Ministry of Social Justice and Empowerment
×