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Home
Acts
Delhi
I
Delhi Acts Starting With I
Delhi act 002 of 1899 : The INDIAN STAMP ACT, 1899
State:
Delhi
Date:
1 Jul 1899
Department:
Revenue Department
Delhi act 003 of 1932 : The INDIAN PARTNERSHIP ACT, 1932
State:
Delhi
Date:
1 Oct 1933
Department:
Industries Department
Delhi act 014 of 1947 : The Industrial Disputes Act,1947
State:
Delhi
Date:
11 Mar 1947
Department:
Labour Department
Delhi act 000 of 1950 : The IMMORAL TRAFFIC (PREVENTION) ACT, 1956
State:
Delhi
Date:
9 May 1950
Department:
Department of Women and Child Development
Delhi act 046 of 1968 : The Insecticides Act 1968
State:
Delhi
Date:
2 Sep 1968
Department:
Development Department
Delhi act 001 of 1998 : The indraprastha Vishwavidyalaya Bill, 1998
State:
Delhi
Date:
28 Jul 1998
Department:
Department of Directorate of Higher Education
Delhi act 021 of 2000 : The Information Technology Act, 2000
State:
Delhi
Date:
9 Jun 2000
Department:
Department of Information Technology
Ministry:
Ministry of Electronics and Information Technology
Delhi act 012 of 2001 : The Indian Stamp (Delhi Second Amendment) Act, 2001
State:
Delhi
Date:
1 Jul 2001
Department:
Revenue Department
Delhi act 010 of 2007 : The Indian Stamp (Delhi Amendment) Act, 2007
State:
Delhi
Date:
16 Nov 2007
Department:
Revenue Department
Delhi act 005 of 2008 : The IIIT (Indraprastha Institute of Information Technology) - Delhi Act, 2007
State:
Delhi
Date:
21 Apr 2008
Department:
Department of Training and Technical Education
Ministry:
Ministry of Education
Delhi act 009 of 2010 : The Indian Stamp (Delhi Amendment) Act, 2010
State:
Delhi
Date:
8 Jun 2010
Department:
Revenue Department
Delhi act 009 of 2012 : The Indira Gandhi Delhi Technical University for Women Act, 2012
State:
Delhi
Date:
11 Jul 2012
Department:
Department of Training and Technical Education
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