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Parallel Search is an AI-driven legal research functionality that uses natural language understanding to find conceptually relevant case law, even without exact keyword matches.
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Acts
Delhi
G
Delhi Acts Starting With G
Delhi act 001 of 1992 : Government of National Capital Territory of Delhi Act, 1991
State:
Delhi
Delhi act 0188 of 2008 : The Grant to Social Welfare Institutions/Organisations By the GNCTD
State:
Delhi
Date:
12 May 2008
Department:
Department of Women and Child Development
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