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Acts
Delhi
E
Delhi Acts Starting With E
Delhi act 010 of 1955 : The Essential Commodities Act, 1955
State:
Delhi
Date:
1 Apr 1955
Department:
Department of Consumer Affairs
Ministry:
Ministry of Consumer Affairs, Food and Public Distribution
Delhi act 029 of 1986 : The Environment (Protection) Act, 1986
State:
Delhi
Date:
23 May 1986
Department:
Department of Urban Development
Ministry:
Ministry of Environment, Forest and Climate Change
Delhi act 036 of 2003 : The ELECTRICITY ACT 2003
State:
Delhi
Date:
26 May 2003
Department:
Power Department
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