Delhi act 007 of 1870 : The Court-Fee ACT, 1870
State: Delhi
Date: 11 Mar 1870
Department:
Revenue Department
Delhi act 037 of 1970 : The Contract Labour(Regulation and Abolition) Act,1970
State: Delhi
Date: 5 Sep 1970
Department:
Labour Department
Delhi act 002 of 1974 : The Code of Criminal Procedure Act
State: Delhi
Date: 25 Jan 1974
Department:
HOME DEPARTMENT
Delhi act 013 of 1994 : The Contingency Fund of the National Capital Territory of Delhi Bill, 1994 (Delhi Act no.13 of 1994)
State: Delhi
Date: 2 Jan 1995
Department:
Finance Department
Delhi act 007 of 2009 : The Collection of Statistics Act, 2008
State: Delhi
Date: 7 Jan 2009
Department:
Department of Directorate of Economics and Statistics
Delhi act 009 of 2011 : The Code of Criminal Procedure(Delhi Amendment) Act
State: Delhi
Date: 20 Oct 2011
Department:
HOME DEPARTMENT
Delhi act 008 of 2018 : The Contingency Fund of the National Capital Territory of Delhi (Amendment) Act 2018
State: Delhi
Date: 28 Dec 2018
Department:
Finance Department