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Parallel Search is an AI-driven legal research functionality that uses natural language understanding to find conceptually relevant case law, even without exact keyword matches.
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Home
Acts
Delhi
C
Delhi Acts Starting With C
Delhi act 007 of 1870 : The Court-Fee ACT, 1870
State:
Delhi
Date:
11 Mar 1870
Department:
Revenue Department
Delhi act 037 of 1970 : The Contract Labour(Regulation and Abolition) Act,1970
State:
Delhi
Date:
5 Sep 1970
Department:
Labour Department
Delhi act 002 of 1974 : The Code of Criminal Procedure Act
State:
Delhi
Date:
25 Jan 1974
Department:
HOME DEPARTMENT
Delhi act 013 of 1994 : The Contingency Fund of the National Capital Territory of Delhi Bill, 1994 (Delhi Act no.13 of 1994)
State:
Delhi
Date:
2 Jan 1995
Department:
Finance Department
delhi act 003 of 2004 : Co-operative Societies Act, 2003
State:
Delhi
Delhi act 007 of 2009 : The Collection of Statistics Act, 2008
State:
Delhi
Date:
7 Jan 2009
Department:
Department of Directorate of Economics and Statistics
Delhi act 009 of 2011 : The Code of Criminal Procedure(Delhi Amendment) Act
State:
Delhi
Date:
20 Oct 2011
Department:
HOME DEPARTMENT
Delhi act 008 of 2018 : The Contingency Fund of the National Capital Territory of Delhi (Amendment) Act 2018
State:
Delhi
Date:
28 Dec 2018
Department:
Finance Department
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