Delhi act 003 of 1947 : The Bombay Home Guards Act 1947
State: Delhi
Department:
HOME DEPARTMENT
Delhi act 0597 of 1986 : The Bombay Labour Welfare Fund Act, 1953 as extended to Union Territory of Delhi
State: Delhi
Date: 15 Dec 1986
Department:
Labour Department
Delhi act 027 of 1996 : The Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996
State: Delhi
Date: 19 Aug 1996
Department:
Labour Department
Ministry:
Ministry of Labour and Employment
Delhi act 002 of 2007 : The Bharat Ratna Dr. B. R. Ambedkar Vishwavidyalaya Bill, 2007
State: Delhi
Date: 31 Aug 2007
Department:
Department of Directorate of Higher Education