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  • Browse Acts
  • Delhi
  • A
Delhi act 0105 of 1956 : The Act to provide for the licensing of institutions for women and children
State: Delhi
Date: 30 Dec 1957
Department: Department of Women and Child Development
Ministry: Ministry of Education
Delhi act 014 of 1981 : The Air (Prevention and Control of Pollution) Act, 1981 issued by MoEF GOI
State: Delhi
Date: 29 Mar 1981
Department: Department of Environment
delhi act 058 of 1986 : Apartment Ownership Act, 1986
State: Delhi
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