Daman and Diu Acts Starting With S

Daman and Diu act 021 of 1860 : The Societies Registration Act 1860
State: Daman and Diu Date: 17 Jul 1998 Department: Department of Health Department, Daman
Daman and Diu act 021 of 1860 : The Societies Registration Act
State: Daman and Diu Date: 9 Jul 2008 Department: Department of Information and Technology, Daman
Daman and Diu act 074 of 1956 : The CENTRAL SALES TAX ACT 1956
State: Daman and Diu Date: 1 Oct 1958 Department: Department of Value Added Tax Department, Nani Daman.
Daman and Diu act 054 of 1966 : The SEEDS ACT, 1966
State: Daman and Diu Date: 1 Mar 1966 Department: Department of Agriculture Department, Daman
Daman and Diu act 006 of 1979 : The Societies Registration Act
State: Daman and Diu Date: 9 Oct 1979 Department: Department of Civil Registrar-cum-Sub Registrar
Daman and Diu act 033 of 1989 : The SCHEDULED CASTES AND THE SCHEDULED TRIBES (PREVENTION OF ATROCITIES) ACT, 1989
State: Daman and Diu Date: 11 Sep 1989 Department: Department of Police Department, Daman.
Daman and Diu act 18 of 2005 : The CENTRAL SALES-TAX Act 1956 ,Part 2
State: Daman and Diu Date: 12 May 2005 Department: Department of Value Added Tax Department, Nani Daman.
Daman and Diu act 018 of 2005 : The CENTRAL SALES-TAX Act 1956, Part 1
State: Daman and Diu Date: 13 May 2005 Department: Department of Value Added Tax Department, Nani Daman.
Daman and Diu act 027 of 2006 : The SMALL AND MEDIUM ENTERPRISES DEVELOPMENT ACT, 2006
State: Daman and Diu Date: 20 Feb 2017 Department: Department of District Industries Centre, Daman.
Daman and Diu act 002 of 2007 : The SCHEDULED TRIBES AND OTHER TRADITIONAL FOREST DWELLERS (RECOGNITION OF FOREST RIGHTS) ACT, 2006
State: Daman and Diu Date: 29 Dec 2006 Department: Department of Social Welfare Department, Daman