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Home
Acts
Daman and Diu
P
Daman and Diu Acts Starting With P
Daman and Diu act 005 of 1861 : The POLICE ACT, 1861
State:
Daman and Diu
Date:
22 May 1861
Department:
Department of Police Department, Daman.
Daman and Diu act 009 of 1894 : The Prision Act 1894
State:
Daman and Diu
Date:
1 Jul 1894
Department:
Department of Sub Jail, Daman
Daman and Diu act 034 of 1920 : The PASSPORT (ENTRY INTO INDIA) ACT, 1920
State:
Daman and Diu
Date:
9 Sep 1920
Department:
Department of Police Department, Daman.
Daman and Diu act 009 of 1932 : The Partnership Act
State:
Daman and Diu
Date:
19 Oct 1973
Department:
Department of Civil Registrar-cum-Sub Registrar
Daman and Diu act 004 of 1936 : The Payment of Wages Act, 1936
State:
Daman and Diu
Date:
25 May 1964
Department:
Department of Labour & Employment, Daman
Daman and Diu act 008 of 1948 : The PHARMACY ACT, 1948
State:
Daman and Diu
Date:
4 Mar 1948
Department:
Department of Health Department, Daman
Daman and Diu act 064 of 1949 : The Police Act, 1949
State:
Daman and Diu
Date:
27 Dec 1949
Department:
Department of Police Department, Daman.
Daman and Diu act 059 of 1960 : The PREVENTION OF CRUELTY TO ANIMALS ACT, 1960
State:
Daman and Diu
Date:
1 Sep 1961
Department:
Department of Veterinary Department, Daman
Daman and Diu act 039 of 1972 : The Payment of Gratuity Act, 1972
State:
Daman and Diu
Date:
16 Sep 1972
Department:
Department of Labour & Employment, Daman
Daman and Diu act 057 of 1994 : The Pre-Conception Pre-Natal Diagnostic Techniques Act, 1994
State:
Daman and Diu
Date:
20 Sep 1994
Department:
Department of Health Department, Daman
Daman and Diu act 029 of 2005 : The PRIVATE SECURITY AGENCIES (REGULATION) ACT, 2005
State:
Daman and Diu
Date:
23 Jun 2005
Department:
Department of Police Department, Daman.
Daman and Diu act 043 of 2005 : The PROTECTION OF WOMEN FROM DOMESTIC VIOLENCE ACT, 2005
State:
Daman and Diu
Date:
13 Sep 2005
Department:
Department of Social Welfare Department, Daman
Daman and Diu act 006 of 2007 : The PROHIBITION OF CHILD MARRIAGE ACT, 2006
State:
Daman and Diu
Date:
10 Jan 2007
Department:
Department of Social Welfare Department, Daman
Daman and Diu act 027 of 2009 : The PREVENTION AND CONTROL OF INFECTIOUS AND CONTAGIOUS DISEASES IN ANIMALS ACT, 2009
State:
Daman and Diu
Date:
20 Mar 2009
Department:
Department of Veterinary Department, Daman
Daman and Diu act 032 of 2012 : The PROTECTION OF CHILDREN FROM SEXUAL OFFENCES ACT 2012
State:
Daman and Diu
Date:
19 Jun 2012
Department:
Department of Police Department, Daman.
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