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Acts
Daman and Diu
M
Daman and Diu Acts Starting With M
Daman and Diu act 016 of 1955 : The Medicinal and Toilet preparations(Excise Duties) Act & Rules ,1955
State:
Daman and Diu
Date:
27 Apr 1955
Department:
Department of Excise Department, Daman
Daman and Diu act 024 of 1961 : The Maharashtra Co-operative Societies Act 1960
State:
Daman and Diu
Date:
9 May 1961
Department:
Department of Office of the Assistant Registrar of Co-operative Societies
Daman and Diu act 034 of 1971 : The Medical Termination Of Pregnancy Act, 1971
State:
Daman and Diu
Date:
22 Jan 1971
Department:
Department of Health Department, Daman
Ministry:
Ministry of Law Department
Daman and Diu act 059 of 1988 : The MOTOR VEHICLES ACT, 1988
State:
Daman and Diu
Date:
14 Nov 1988
Department:
Department of Transport Department, Daman
Daman and Diu act 056 of 2007 : The MAINTENANCE AND WELFARE OF PARENTS AND SENIOR CITIZENS ACT, 2007
State:
Daman and Diu
Date:
29 Dec 2007
Department:
Department of Social Welfare Department, Daman
Ministry:
Ministry of Law Department
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