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Acts
Daman and Diu
I
Daman and Diu Acts Starting With I
Daman and Diu act 001 of 1872 : The INDIAN EVIDENCE ACT 1872
State:
Daman and Diu
Date:
15 May 1872
Department:
Department of Police Department, Daman.
Daman and Diu act 008 of 1877 : The Indian Registration Act 1908
State:
Daman and Diu
Date:
1 Nov 1965
Department:
Department of Civil Registrar-cum-Sub Registrar
Daman and Diu act 016 of 1908 : The Indian Registration Act 1908
State:
Daman and Diu
Date:
29 Oct 1965
Department:
Department of Civil Registrar-cum-Sub Registrar
Daman and Diu act 015 of 1908 : The Indian Port Act 1908
State:
Daman and Diu
Date:
13 Jul 1999
Department:
Department of Port Department, Daman
Ministry:
Ministry of LAW AND JUSTICE
Daman and Diu act 007 of 1916 : The INDIAN MEDICAL DEGREES ACT, 1916
State:
Daman and Diu
Date:
16 Mar 1916
Department:
Department of Health Department, Daman
Daman and Diu act 016 of 1927 : The INDIAN FOREST ACT, 1927
State:
Daman and Diu
Date:
21 Sep 1927
Department:
Department of Forest Department, Daman
Daman and Diu act 034 of 1948 : The Insurance Act, 1948
State:
Daman and Diu
Date:
19 Apr 1975
Department:
Department of Labour & Employment, Daman
Daman and Diu act 065 of 1951 : The Industries Development and Regulation Act
State:
Daman and Diu
Date:
31 Oct 1951
Department:
Department of District Industries Centre, Daman.
Daman and Diu act 0102 of 1956 : The INDIAN MEDICAL COUNCIL ACT, 1956
State:
Daman and Diu
Date:
30 Dec 1956
Department:
Department of Health Department, Daman
Daman and Diu act 0104 of 1956 : The Immoral Traffic (Prevention) Act, 1956
State:
Daman and Diu
Date:
30 Dec 1956
Department:
Department of Police Department, Daman.
Daman and Diu act 046 of 1968 : The Insecticides Act, 1968
State:
Daman and Diu
Date:
2 Aug 1968
Department:
Department of Agriculture Department, Daman
Ministry:
Ministry of HOME
Daman and Diu act 017 of 1968 : The Indian Stamp
State:
Daman and Diu
Date:
30 Apr 1969
Department:
Department of Civil Registrar-cum-Sub Registrar
Daman and Diu act 011 of 1970 : The Indian Fisheries (Goa, Daman and Diu Amendment) Act, 1970
State:
Daman and Diu
Date:
6 Oct 1970
Department:
Department of Fisheries Department, Daman
Daman and Diu act 052 of 1984 : The INDIAN VETERINARY COUNCIL ACT, 1984
State:
Daman and Diu
Date:
18 Aug 1984
Department:
Department of Veterinary Department, Daman
Daman and Diu act 021 of 2000 : The INFORMATION TECHNOLOGY ACT, 2000
State:
Daman and Diu
Date:
9 Jun 2000
Department:
Department of Police Department, Daman.
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