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Acts
Daman and Diu
H
Daman and Diu Acts Starting With H
Daman and Diu act 026 of 1981 : The HIGH COURT AT BOMBAY (EXTENSION OF JURISDICTION TO GOA, DAMAN AND DIU) ACT, 1981
State:
Daman and Diu
Date:
9 Sep 1981
Department:
Law & Justice Department
Daman and Diu act 025 of 1995 : The Hindu Marriage Act, 1955
State:
Daman and Diu
Date:
18 May 1955
Department:
Department of Civil Registrar-cum-Sub Registrar
Ministry:
Ministry of Andaman and Nicobar Administration
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