Daman and Diu Acts Starting With G

Daman and Diu act 001 of 1962 : The Goa, Daman and Diu (Administration) Act, 1962
State: Daman and Diu Date: 27 Mar 1962 Department: Administration Department
Daman and Diu act 020 of 1963 : The GOVERNMENT OF UNION TERRITORIES ACT, 1963
State: Daman and Diu Date: 10 May 1963 Department: Law & Justice Department
Daman and Diu act 005 of 1964 : The Goa Excise Duty Act and Rules, 1964
State: Daman and Diu Date: 27 Oct 1964 Department: Department of Excise Department, Daman
Daman and Diu act 008 of 1964 : The Goa, Daman Diu Contingency Fund Act, 1964
State: Daman and Diu Date: 28 Sep 1964 Department: Department of Finance Department, Secretariat, Daman
Daman and Diu act 007 of 1964 : The Goa, Daman & Diu Agricultural Tenancy Act, 1964
State: Daman and Diu Date: 16 Dec 1964 Department: Revenue Department
Daman and Diu act 016 of 1964 : The GOA, DAMAN AND DIU JUDICIAL COMMISSIONER'S COURT (DECLARATION AS HIGH COURT) ACT, 1964
State: Daman and Diu Date: 16 May 1964 Department: Law & Justice Department Ministry: Ministry of Law Department
Daman and Diu act 002 of 1964 : The Goa, Daman and Diu Entertainment Tax Act, 1964
State: Daman and Diu Date: 8 Apr 1964 Department: Department of Finance Department, Secretariat, Daman
Daman and Diu act 006 of 1964 : The Goa, Daman and Diu Administration of Evacuee Property Act, 1964
State: Daman and Diu Date: 24 Dec 1964 Department: Home Department
Daman and Diu act 21 of 1965 : The Goa, Daman and Diu Wild Animals and Wild Birds Protection Act, 1965
State: Daman and Diu Date: 17 Nov 1965 Department: Department of Forest Department, Daman Ministry: Ministry of Law Department
Daman and Diu act 050 of 1965 : The Goa, Daman Diu (Absorbed Employees) Act, 1965
State: Daman and Diu Date: 22 Dec 1965 Department: Department of Personnel and Administrative Reforms
Daman and Diu act 022 of 1965 : The Goa Industrial Development Act, 1965
State: Daman and Diu Date: 25 Nov 1965 Department: Department of District Industries Centre, Daman.
Daman and Diu act 013 of 1965 : The Goa, Daman and Diu Suits Valuation Act, 1965
State: Daman and Diu Date: 25 Sep 1965 Department: Law & Justice Department
Daman and Diu act 014 of 1965 : The Goa, Daman and Diu Judicial Officers Protection Act, 1965
State: Daman and Diu Date: 29 Sep 1965 Department: Law & Justice Department
Daman and Diu act 015 of 1965 : The Goa, Daman and Diu State-Aid to Industries Act, 1965
State: Daman and Diu Date: 15 Oct 1965 Department: Department of District Industries Centre, Daman.
Daman and Diu act 006 of 1965 : The Goa Administrative Tribunal Act, 1965
State: Daman and Diu Date: 21 Mar 1965 Department: Law & Justice Department
Daman and Diu act 016 of 1965 : The Goa Civil Courts Act, 1965
State: Daman and Diu Date: 15 Oct 1965 Department: Law & Justice Department
Daman and Diu act 009 of 1965 : The Goa, Daman and Diu Khadi and Village Industries Board Act, 1965
State: Daman and Diu Date: 4 Jun 1965 Department: Department of District Industries Centre, Daman.
Daman and Diu act 030 of 1965 : The Goa, Daman and Diu (Extension of the Code of Civil Procedure and the Arbitration Act) Act, 1965
State: Daman and Diu Date: 25 Sep 1964 Department: Law & Justice Department
Daman and Diu act 007 of 1965 : The Goa, Daman and Diu General Clauses Act, 1965
State: Daman and Diu Date: 24 Apr 1965 Department: Law & Justice Department Ministry: Ministry of Transport
Daman and Diu act 021 of 1965 : The Goa, Daman and Diu Wild Animals and Wild Birds Protection Act, 1965
State: Daman and Diu Date: 5 Nov 1965 Department: Department of Veterinary Department, Daman
Daman and Diu act 009 of 1966 : The Goa, Daman and Diu Mamlatdar's Court Act, 1966
State: Daman and Diu Date: 26 Oct 1966 Department: Revenue Department
Daman and Diu act 038 of 1966 : The Goa, Daman and Diu (Opinion Poll) Act, 1966
State: Daman and Diu Date: 11 Dec 1966 Department: Home Department
Daman and Diu act 016 of 1968 : The Goa Municipalities Act, 1968
State: Daman and Diu Date: 2 Apr 1969 Department: Urban Development Department
Daman and Diu act 012 of 1968 : The Goa, Daman and Diu Housing Board Act, 1968
State: Daman and Diu Date: 18 Sep 1968 Department: Housing Department Ministry: Ministry of Urban Development
Daman and Diu act 009 of 1968 : The Goa, Daman and Diu Weights and Measures (Enforcement) Act, 1968
State: Daman and Diu Date: 30 Apr 1968 Department: Department of Weight & Measure Department, Daman
Daman and Diu act 009 of 1969 : The Goa, Daman and Diu Land Revenue Code, 1968
State: Daman and Diu Date: 31 Jul 1969 Department: Revenue Department
Daman and Diu act 002 of 1969 : The GOA, DAMAN AND DIU BUILDINGS (LEASE, RENT AND EVICTION) CONTROL ACT, 1968
State: Daman and Diu Date: 22 Feb 1969 Department: Revenue Department Ministry: Ministry of Law Department
Daman and Diu act 003 of 1970 : The Goa, Daman and Diu Dramatic Performances Act, 1969
State: Daman and Diu Date: 30 Apr 1970 Department: Home Department
Daman and Diu act 001 of 1971 : The Goa, Daman Diu Abolition of Proprietorship of Lands in Diu Act, 1971
State: Daman and Diu Date: 31 Jan 1971 Department: Revenue Department Ministry: Ministry of Home
Daman and Diu act 004 of 1973 : The Goa, Daman and Diu Prevention of Begging Act, 1972
State: Daman and Diu Date: 2 Mar 1973 Department: Department of Social Welfare Department, Daman
Daman and Diu act 016 of 1973 : The Goa, Daman Diu Chit Funds Act, 1973
State: Daman and Diu Date: 5 Dec 1973 Department: Department of Finance Department, Secretariat, Daman
Daman and Diu act 005 of 1973 : The Goa, Daman and Diu Livestock Improvement Act, 1972
State: Daman and Diu Date: 17 Feb 1973 Department: Department of Veterinary Department, Daman
Daman and Diu act 010 of 1973 : The Goa, Daman and Diu Barge Tax Act, 1973
State: Daman and Diu Date: 28 Apr 1973 Department: Department of Port Department, Daman
Daman and Diu act 008 of 1974 : The Goa Daman and Diu Motor vehicles Tax Act 1974
State: Daman and Diu Date: 23 May 1974 Department: Department of Transport Department, Daman Ministry: Ministry of LAW AND JUSTICE
Daman and Diu act 013 of 1974 : The Goa, Daman and Diu Shops and Establishments Act, 1973
State: Daman and Diu Date: 24 Oct 1974 Department: Department of Labour & Employment, Daman
Daman and Diu act 018 of 1974 : The Goa, Daman and Diu Irrigation Act, 1973 and Rules, 1975
State: Daman and Diu Date: 3 Jan 1974 Department: Department of Agriculture Department, Daman Ministry: Ministry of FINANCE
Daman and Diu act 010 of 1974 : The Goa, Daman and Diu Highways Act, 1974
State: Daman and Diu Date: 21 Apr 1974 Department: Department of Superintendent Engineer, PWD, Daman Ministry: Ministry of Industries
Daman and Diu act 007 of 1974 : The Goa, Daman and Diu Motor Vehicles (Taxation On Passengers and Goods) Act, 1974
State: Daman and Diu Date: 21 May 1974 Department: Department of Transport Department, Daman Ministry: Ministry of VETERINARY & ANIMAL HUSBANDRY
Daman and Diu act 009 of 1974 : The Goa, Daman and Diu Diseases of Animals Act, 1974
State: Daman and Diu Date: 3 Jun 1974 Department: Department of Veterinary Department, Daman
Daman and Diu act 021 of 1975 : The Goa,Daman and Diu Town and Country Planning Act 1974
State: Daman and Diu Date: 4 Nov 1975 Department: Department of Town & Country Planning Department, Daman
Daman and Diu act 016 of 1975 : The Goa, Daman and Diu Excise Duty (Validation of Appointments and Proceedings) Act, 1975
State: Daman and Diu Date: 28 Oct 1975 Department: Department of Finance Department, Secretariat, Daman Ministry: Ministry of Law Department
Daman and Diu act 013 of 1975 : The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act,1975
State: Daman and Diu Date: 29 May 1975 Department: Department of Education Department, Nani Daman
Daman and Diu act 012 of 1976 : The Goa, Daman and Diu Plant Diseases and Pests Act, 1976
State: Daman and Diu Date: 3 Jun 1976 Department: Department of Agriculture Department, Daman Ministry: Ministry of HOME
Daman and Diu act 014 of 1976 : The Goa, Daman and Diu Public Gambling Act, 1976
State: Daman and Diu Date: 30 Jul 1976 Department: Department of Police Department, Daman.
Daman and Diu act 021 of 1976 : The Goa, Daman and Diu Anatomy Act, 1976
State: Daman and Diu Date: 18 Nov 1976 Department: Department of Health Department, Daman
Daman and Diu act 016 of 1976 : The Goa, Daman and Diu Habitual Offenders Act, 1976
State: Daman and Diu Date: 5 Aug 1976 Department: Home Department
Daman and Diu act 013 of 1978 : The Goa, Daman &ampThe Diu Prevention of Cow Slaughter Act, 1978.
State: Daman and Diu Date: 21 Jun 1978 Department: Department of Veterinary Department, Daman
Daman and Diu act 016 of 1978 : The Goa, Daman and Diu (Extension of The Indian Easements Act) Act, 1978
State: Daman and Diu Date: 6 Oct 1978 Department: Law & Justice Department
Daman and Diu act 001 of 1979 : The Goa, Daman and Diu Ancient Monuments and Archaeological Sites and Remains Act, 1978
State: Daman and Diu Date: 25 Jan 1979 Department: Archaeology Department
Daman and Diu act 010 of 1980 : The Goa, Daman and Diu (Extension of The Powers of Attorney Act) Act, 1980
State: Daman and Diu Date: 9 Jul 1980 Department: Law & Justice Department
Daman and Diu act 014 of 1981 : The Goa, Daman and Diu (Authority for Use of Eyes for Therapeutic Purposes) Act, 1981 (Act No. 14 of 1981)
State: Daman and Diu Date: 22 Oct 1981 Department: Department of Health Department, Daman
Daman and Diu act 008 of 1981 : The Goa, Daman and Diu Debt Relief Act, 1980
State: Daman and Diu Date: 20 Aug 1981 Department: Department of Finance Department, Secretariat, Daman Ministry: Ministry of Education
Daman and Diu act 003 of 1981 : The Goa, Daman and Diu Marine Fishing Regulation Act, 1980
State: Daman and Diu Date: 6 Mar 1981 Department: Department of Health Department, Daman
Daman and Diu act 003 of 1981 : The Goa, Daman & Diu Marine Fishing Regulation Act, 1980
State: Daman and Diu Date: 20 Jan 2012 Department: Department of Fisheries Department, Daman
Daman and Diu act 015 of 1981 : The Goa, Daman and Diu Comunidade Employees (Condition of Service) Act, 1981
State: Daman and Diu Date: 29 Jul 1981 Department: Revenue Department Ministry: Ministry of Excise and Taxation
Daman and Diu act 010 of 1982 : The Goa, Daman and Diu Registration of Tourist Trade
State: Daman and Diu Date: 23 Nov 1982 Department: Department of District Industries Centre, Daman.
Daman and Diu act 010 of 1982 : The Goa, Daman and Diu Registration of Tourist Trade Act, 1982
State: Daman and Diu Date: 14 Nov 1982 Department: Department of Tourism Department, Daman
Daman and Diu act 006 of 1984 : The GOA, DAMAN DIU PRESERVATION OF TREES ACT 1984
State: Daman and Diu Date: 26 Oct 1987 Department: Department of Forest Department, Daman
Daman and Diu act 007 of 1984 : The Goa University Act, 1984
State: Daman and Diu Date: 28 Nov 1984 Department: Department of Education Department, Nani Daman
Daman and Diu act 022 of 1985 : The Goa, Daman and Diu Barge (Taxation on Goods) Act, 1985
State: Daman and Diu Date: 14 Nov 1985 Department: Department of Port Department, Daman
Daman and Diu act 015 of 1985 : The Goa,Daman and Diu School Education Act, 1984
State: Daman and Diu Date: 24 Jul 1985 Department: Department of Education Department, Nani Daman Ministry: Ministry of LAW AND JUSTICE
Daman and Diu act 025 of 1985 : The Goa, Daman and Diu Public Health Act, 1985
State: Daman and Diu Date: 30 Dec 1986 Department: Department of Health Department, Daman
Daman and Diu act 017 of 1985 : The Goa, Daman and Diu Toddy Tappers Welfare Fund Act, 1984
State: Daman and Diu Date: 24 Jul 1984 Department: Department of Social Welfare Department, Daman
Daman and Diu act 009 of 1986 : The Goa, Daman and Diu Fire Force Act, 1986
State: Daman and Diu Date: 30 Oct 1986 Department: Department of Fire Department, Daman
Daman and Diu act 007 of 1986 : The Goa, Daman and Diu Electricity Duty Act, 1986
State: Daman and Diu Date: 8 Oct 1986 Department: Department of Electricity Department, Daman
Daman and Diu act 10 of 1987 : The Goa, Daman and Diu Public Moneys (Recovery of Dues) Act, 1986
State: Daman and Diu Date: 21 May 1987 Department: Department of Collector Department Ministry: Ministry of NO MINISTRY
Daman and Diu act 018 of 1987 : The GOA, DAMAN AND DIU REORGANISATION ACT, 1987
State: Daman and Diu Date: 23 May 1987 Department: Law & Justice Department Ministry: Ministry of Social Justice and Empowerment
Daman and Diu act 016 of 1987 : The GOA, DAMAN AND DIU MINING CONCESSIONS (ABOLITION AND DECLARATION AS MINING LEASES) ACT, 1987
State: Daman and Diu Date: 23 May 1987 Department: Collector Department
Daman and Diu act 005 of 1987 : The Goa, Daman and Diu Official Language Act, 1987
State: Daman and Diu Date: 19 Dec 1987 Department: Department of Official Language Department, Daman
Daman and Diu act 004 of 1987 : The Goa, Daman and Diu Labour Welfare Fund Act 1986 and Rule 1990
State: Daman and Diu Date: 4 Apr 1987 Department: Department of Labour & Employment, Daman Ministry: Ministry of Finance
Daman and Diu act 005 of 1999 : The Goa Prohibition of Smoking and Spitting Act, 1997
State: Daman and Diu Date: 4 Jun 2011 Department: Department of Health Department, Daman
Daman and Diu act 035 of 2001 : The Goa Employment (Conditions of Service) and Retirement Benefit Act, 2001
State: Daman and Diu Date: 8 May 2001 Department: Department of Labour & Employment, Daman
Daman and Diu act 012 of 2017 : The Central Goods and Services Tax Act, 2017
State: Daman and Diu Date: 12 Apr 2017 Department: Department of Value Added Tax Department, Nani Daman.
Daman and Diu act 031 of 2018 : The Central Goods and Services Tax (Amendment) Act, 2018
State: Daman and Diu Date: 29 Aug 2018 Department: Department of Value Added Tax Department, Nani Daman.