Daman and Diu Acts Starting With D

Daman and Diu act 026 of 1940 : The DRUGS AND COSMETICS ACT, 1940
State: Daman and Diu Date: 10 Apr 1940 Department: Department of Health Department, Daman
Daman and Diu act 021 of 1954 : The DRUGS AND MAGIC REMEDIES (OBJECTIONABLE ADVERTISEMENTS) ACT, 1954
State: Daman and Diu Date: 20 Oct 1988 Department: Department of Health Department, Daman
Daman and Diu act 007 of 1962 : The Daman (Abolition of Proprietorship of Villages) Regulation, 1962
State: Daman and Diu Date: 22 Nov 1962 Department: Revenue Department
Daman and Diu act 002 of 1987 : The Daman and Diu (Administration) Regulation 1987
State: Daman and Diu Date: 29 May 1987 Department: Department of Value Added Tax Department, Nani Daman.
Daman and Diu act 006 of 1994 : The Daman and Diu Municipalities Regulation 1994
State: Daman and Diu Date: 23 May 1994 Department: Department of Daman Municipal Council, Daman. Ministry: Ministry of Environment, Science and Technologies
Daman and Diu act 001 of 2005 : The Daman and Diu Value Added Tax Regulation 2005
State: Daman and Diu Date: 18 Aug 2005 Department: Department of Value Added Tax Department, Nani Daman. Ministry: Ministry of LAW AND JUSTICE
Daman and Diu act 004 of 2010 : The Daman and Diu Motor Vehicles tax (Amendment) Regulation 2010
State: Daman and Diu Date: 30 Jul 2010 Department: Department of Transport Department, Daman
Daman and Diu act 004 of 2012 : The DAMAN AND DIU PANCHAYAT REGULATION, 2012
State: Daman and Diu Date: 20 Jul 2012 Department: Department of District Panchayat, Daman Ministry: Ministry of LAW AND JUSTICE
Daman and Diu act 044 of 2019 : The DADRA AND NAGAR HAVELI AND DAMAN AND DIU (MERGER OF UNION TERRITORIES) ACT, 2019
State: Daman and Diu Date: 9 Dec 2019 Department: Administration Department