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Home
Acts
Daman and Diu
C
Daman and Diu Acts Starting With C
Daman and Diu act 037 of 1948 : The Census Act 1948
State:
Daman and Diu
Date:
3 Sep 1948
Department:
Department of Value Added Tax Department, Nani Daman.
Ministry:
Ministry of Law Department
Daman and Diu act 057 of 1955 : The CITIZENSHIP ACT, 1955
State:
Daman and Diu
Date:
30 Dec 1955
Department:
Department of Police Department, Daman.
Daman and Diu act 023 of 1961 : The CRIMINAL LAW AMENDMENT ACT, 1961
State:
Daman and Diu
Date:
17 May 1961
Department:
Department of Police Department, Daman.
Daman and Diu act 002 of 1974 : The CODE OF CRIMINAL PROCEDURE, 1973
State:
Daman and Diu
Date:
25 Jan 1974
Department:
Department of Police Department, Daman.
Daman and Diu act 36 of 1975 : The CONSTITUTION OF INDIA
State:
Daman and Diu
Date:
25 Apr 1975
Department:
Department of Personnel and Administrative Reforms
Daman and Diu act 004 of 1986 : The Cinematograph (Goa, Daman and Diu Amendment) Act, 1986
State:
Daman and Diu
Date:
21 Jan 1986
Department:
Collector Department
Daman and Diu act 001 of 1987 : The Code of Criminal Procedure (Goa, Daman and Diu Amendment) Act, 1986
State:
Daman and Diu
Date:
13 Jan 1987
Department:
Department of Police Department, Daman.
Daman and Diu act 025 of 2005 : The CODE OF CRIMINAL PROCEDURE (AMENDMENT) ACT, 2005
State:
Daman and Diu
Date:
23 Jun 2005
Department:
Department of Police Department, Daman.
Daman and Diu act 002 of 2006 : The CRIMINAL LAW (AMENDMENT) ACT, 2005
State:
Daman and Diu
Date:
11 Jan 2006
Department:
Department of Police Department, Daman.
Daman and Diu act 023 of 2010 : The CLINICAL ESTABLISHMENTS(REGISTRATION AND REGULATION)ACT,2010
State:
Daman and Diu
Date:
19 Aug 2010
Department:
Department of Health Department, Daman
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